COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 1,798 of 2,382

High Courts19 Jan 1996Allowed

Dhar Zilla Sahakari Bhoomi Vikas Bank Maryadit, Dhar Vs Labour Court, Indore and Others

Madhya Pradesh High Court · (1997) 1 MPJR 6

Industrial Disputes Act, 1947 — Section 10, 7Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)

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High Courts19 Jan 1996

Fatehchand Moonat Vs Union of India (UOI)

Madhya Pradesh High Court · (1996) 220 ITR 369

Criminal Procedure Code, 1973 (CrPC) — Section 397Income Tax Act, 1961 — Section 276C, 276C(2), 278C

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High Courts19 Jan 1996Allowed

Jalaluddin and Another Vs Hanifa Maqbool

Madhya Pradesh High Court · (1996) 2 MPJR 97 : (1996) 41 MPLJ 948 : (1996) MPLJ 948

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23

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High Courts19 Jan 1996Dismissed

Yeshwant and Another Vs Kishore and Another

Madhya Pradesh High Court · (1997) 1 ACC 204 : (1998) ACJ 672

Motor Vehicles Act, 1988 — Section 166

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High Courts18 Jan 1996Dismissed

Kailash Vs State of M.P.

Madhya Pradesh High Court · (1996) 2 MPJR 55

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts18 Jan 1996

Surjeet Singh Vs Hira Lal and Others

Madhya Pradesh High Court · (1996) 2 ACC 443

Motor Vehicles Act, 1988 — Section 90

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High Courts18 Jan 1996Dismissed

Kailash Lal Singh Khangar Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1996) ILR (MP) 446 : (1996) 2 MPJR 55 : (1996) 41 MPLJ 380 : (1996) MPLJ 380

Penal Code, 1860 (IPC) — Section 376

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High Courts18 Jan 1996Allowed

Padaman Vs Anand Singh and Others

Madhya Pradesh High Court · (1997) 2 DMC 153 : (1997) 1 DMC 624

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 9Hindu Adoptions and Maintenance Act, 1956 — Section 12

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High Courts18 Jan 1996Dismissed

Kailash Narain Vs Mahila Manbhota and Others

Madhya Pradesh High Court · AIR 1996 MP 194 : (1996) ILR (MP) 135 : (1997) 1 JLJ 419 : (1996) 41 MPLJ 681 : (1996) MPLJ 681

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 23

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High Courts18 Jan 1996Dismissed

Smt. Chandan Agarwal Vs Mukesh Kumar Agarwal

Madhya Pradesh High Court · (1996) 1 DMC 598

Hindu Marriage Act, 1955 — Section 13, 28

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High Courts18 Jan 1996

Kailash, Khangar Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1996) CriLJ 3189

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts17 Jan 1996

Surtan Vs Baboo and others

Madhya Pradesh High Court · (1997) 1 MPJR 202

Constitution of India, 1950 — Article 226

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High Courts17 Jan 1996

COMMISSIONER OF INCOME TAX Vs SHREE TEA CO. and Others

Madhya Pradesh High Court · (1996) 135 CTR 66

Income Tax Act, 1961 — Section 256, 43B

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High Courts17 Jan 1996Dismissed

Rajendra Singh and Another Vs Tulsa Bai

Madhya Pradesh High Court · (1996) 1 DMC 572

Hindu Marriage Act, 1955 — Section 27

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High Courts17 Jan 1996

Prakash Chand Mehta Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1996) 135 CTR 203 : (1996) 220 ITR 277

Income Tax Act, 1961 — Section 254(2), 69A

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High Courts17 Jan 1996

Commissioner of Income Tax Vs Shree Tea Co. and Others

Madhya Pradesh High Court · (1997) 226 ITR 445

Income Tax Act, 1961 — Section 43B

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High Courts17 Jan 1996Dismissed

Sabra Bano Vs Chairman, M.P. Electricity Board and Others

Madhya Pradesh High Court · (1997) 1 MPLJ 448

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 4, Order 39 Rule 1, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 38, 45

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High Courts17 Jan 1996

COMMISSIONER OF INCOME TAX Vs DWARKADAS GHASHIRAM

Madhya Pradesh High Court · (2000) 158 CTR 403

Income Tax Act, 1961 — Section 171, 256Wealth Tax Act, 1957 — Section 17

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High Courts16 Jan 1996Allowed

Smt. Hari Bai Vs State of M.P.

Madhya Pradesh High Court · (1996) 2 MPJR 68

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts16 Jan 1996

COMMISSIONER OF INCOME TAX Vs K. N. OIL INDUSTRIES.

Madhya Pradesh High Court · (1996) 134 CTR 319

Income Tax Act, 1961 — Section 143, 154, 256, 80J

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