High Courts25 Jan 1996
R.D. Joshi and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 135 CTR 64 : (1996) 220 ITR 597
Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,797 of 2,382
High Courts24 Jan 1996
Commissioner of Income Tax Vs Steel Ingots Pvt. Ltd.
Madhya Pradesh High Court · (1996) 220 ITR 552 : (1996) 88 TAXMAN 28
Income Tax Act, 1961 — Section 37
High Courts24 Jan 1996
Commissioner of Income Tax Vs Malhar Rao Tatya Saheb Holkar
Madhya Pradesh High Court · (1996) 134 CTR 436 : (1996) 220 ITR 466
Wealth Tax Act, 1957 — Section 16, 16(5), 16A, 17, 17(1)
High Courts24 Jan 1996
Commissioner of Income Tax Vs Uttamchand Sahijram and Others
Madhya Pradesh High Court · (1996) 135 CTR 70 : (1996) 220 ITR 517 : (1996) MPLJ 885
Income Tax Act, 1961 — Section 139(1), 256(2), 28, 43B
High Courts24 Jan 1996
Commissioner of Income Tax Vs Ramlal Chiranjilal
Madhya Pradesh High Court · (1996) 220 ITR 505
Income Tax Act, 1961 — Section 271(1), 271(2)
High Courts24 Jan 1996
Commissioner of Income Tax Vs Tejbali Singh Transport Co.
Madhya Pradesh High Court · (1996) 134 CTR 511 : (1996) 220 ITR 408
Income Tax Act, 1961 — Section 256(2), 263, 32
High Courts24 Jan 1996
Nirmaldas Jassumal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1996) 87 TAXMAN 364
Income Tax Act, 1961 — Section 185, 256(1), 256(2), 68
High Courts23 Jan 1996
Commissioner of Income Tax Vs H.H. Lokendra Singh
Madhya Pradesh High Court · (1996) 134 CTR 149 : (1997) 227 ITR 638
Income Tax Act, 1961 — Section 45, 48
High Courts23 Jan 1996
Commissioner of Income Tax Vs Omprakash Premchand and Co.
Madhya Pradesh High Court · (1997) 227 ITR 590 : (1996) 41 MPLJ 876 : (1996) MPLJ 876
Income Tax Act, 1961 — Section 184
High Courts23 Jan 1996
Commissioner of Income Tax Bhopal Vs M/s. Om Prakash Premchand and Co. Indore
Madhya Pradesh High Court · (1996) 2 MPJR 253
Income Tax Act, 1961 — Section 256(1)
High Courts23 Jan 1996
COMMISSIONER OF INCOME TAX Vs OMPRAKASH PREMCHAND and CO.
Madhya Pradesh High Court · (1997) 134 CTR 342 : (1996) 134 CTR 342
Income Tax Act, 1961 — Section 186, 255, 256Partnership Act, 1932 — Section 4
High Courts23 Jan 1996Dismissed
Quality Steel and Forging Limited Vs Customs, Excise and Gold (control) Appellate Tribunal and Another
Madhya Pradesh High Court · (1996) 54 ECC 140
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226, 35F
High Courts22 Jan 1996Allowed
Raj Kumar Gadpayle Vs State of M.P. and others
Madhya Pradesh High Court · (1996) 2 MPJR 393
Constitution of India, 1950 — Article 226, 227Rules for conduct of the Pre-Engineering Test Pre-Medical Test and Pre-Agriculture Test Examination, 1995 — Rule 1
High Courts22 Jan 1996Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Smt. Shahjehan Begum
Madhya Pradesh High Court · (1996) 2 MPJR 161
Motor Vehicles Act, 1939 — Section 110D
High Courts22 Jan 1996Allowed
Raj Kumar Gadpayle Vs State of M.P.
Madhya Pradesh High Court · AIR 1997 MP 85 : (1997) 1 MPLJ 466
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Madhya Pradesh Professional Examination Board Rule — Rule 1
High Courts22 Jan 1996Allowed
Smt. Ramabai and Others Vs Harbilas and Others
Madhya Pradesh High Court · AIR 1997 MP 90 : (1996) JLJ 794 : (1996) 41 MPLJ 1118
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Jan 1996Dismissed
The Oriental Fire and General Insurance Company Ltd. Vs Smt. Shahjehan Begum and Another
Madhya Pradesh High Court · (1996) ACJ 722 : AIR 1997 MP 1 : (1996) ILR (MP) 139 : (1996) JLJ 536 : (1997) 1 MPLJ 189
Motor Vehicles Act, 1939 — Section 95(2), 95(5)
High Courts19 Jan 1996Allowed
Chatur Rao Vs Manthu and Others
Madhya Pradesh High Court · (1996) ACJ 711
Motor Vehicles Act, 1939 — Section 110D, 92A, 95(2)(c)
High Courts19 Jan 1996Dismissed
Mamta Vs Yogendra
Madhya Pradesh High Court · (1996) 1 DMC 652
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17Guardians and Wards Act, 1890 — Section 25, 47