High Courts19 Aug 1996
Commissioner of Income Tax Vs Dogar Tools Pvt. Ltd.
Madhya Pradesh High Court · (1998) 150 CTR 687 : (1998) 232 ITR 616 : (1997) 90 TAXMAN 373
Income Tax Act, 1961 — Section 139, 139(4), 80
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,770 of 2,382
High Courts19 Aug 1996
Mathura Prasad Jamuna Prasad Vs Ghasiram @ Raju and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 187
Succession Act, 1925 — Section 214(1)
High Courts19 Aug 1996
Commissioner of Income Tax Vs Premier Industries (P.) Ltd.
Madhya Pradesh High Court · (1997) 93 TAXMAN 214
Income Tax Act, 1961 — Section 115J, 143(1)(a), 143(1A), 143(lA)(a), 154
High Courts16 Aug 1996Dismissed
Smt. Subhadra Bai and Others Vs District and Sessions Judge Durg and Others
Madhya Pradesh High Court · (1998) 1 MPJR 421
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(b)
High Courts16 Aug 1996Dismissed
Ravi Thakur Vs Shivshankar Patel and Others
Madhya Pradesh High Court · AIR 1997 MP 136 : (1996) ILR (MP) 317 : (1997) 1 JLJ 89 : (1997) 2 MPLJ 649
Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1991 — Rule 7, 8, 86(12), 86(14), 86(2)
High Courts16 Aug 1996Dismissed
Ravi Thakur Vs Shiv Shankar Patel
Madhya Pradesh High Court · (1997) 2 MPJR 50
Madhya Pradesh Panchayat Raj Act, 1993 — Section 122
High Courts15 Aug 1996
Commissioner of Income Tax Vs Jila Sahkari Kendriya Bank
Madhya Pradesh High Court · (1997) 1 MPJR 275
Income Tax Act, 1961 — Section 256(1), 80P
High Courts14 Aug 1996Dismissed
Shanti Bai and Others Vs Sajjanmal Mukunmal and Another
Madhya Pradesh High Court · (1998) 2 MPLJ 290
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(3), 13, 13(1), 13(2)
High Courts14 Aug 1996Allowed
Phool Chand Vs Kamlesh Mishra and Others
Madhya Pradesh High Court · (1998) 2 ACC 443 : (1998) ACJ 218
Motor Vehicles Act, 1939 — Section 103A, 96(2)
High Courts13 Aug 1996Dismissed
Captain Mohan Singh Vs Union of India and others
Madhya Pradesh High Court · (1997) 1 MPJR 358
Army Rules, 1954 — Rule 15A(2)Pension Regulations for Army, 1961 — Regulation 48
High Courts13 Aug 1996
Commissioner of Income Tax Vs Jila Sahakari Kendriya Bank Maryadit
Madhya Pradesh High Court · (1997) 142 CTR 58 : (1997) 225 ITR 421 : (1997) 90 TAXMAN 426
Income Tax Act, 1961 — Section 80P, 80P(2)
High Courts12 Aug 1996Allowed
Harjee alias Hajari Vs Ranjeet Singh
Madhya Pradesh High Court · (1998) 2 MPJR 422
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts12 Aug 1996
Commissioner of Income Tax Vs Agrawal Gudaku Factory
Madhya Pradesh High Court · (1997) 138 CTR 127 : (1998) 232 ITR 584 : (1997) 90 TAXMAN 380
Income Tax Act, 1961 — Section 37
High Courts12 Aug 1996Allowed
N.K. Soloman Vs Food Corporation of India and Another
Madhya Pradesh High Court · (1997) JLJ 28 : (1997) 2 MPLJ 94
Penal Code, 1860 (IPC) — Section 409
High Courts12 Aug 1996
New India Assurance Co. Ltd. Vs Lachiya Singh Yadav and Others
Madhya Pradesh High Court · (1998) ACJ 1107
Motor Vehicles Act, 1939 — Section 110D, 95(2)(a)
High Courts09 Aug 1996
Sallo @ Salim Khan Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 DMC 78 : (1996) ILR (MP) 449
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts09 Aug 1996
Sallo alias Salim Khan Vs State of M.P.
Madhya Pradesh High Court · (1997) CriLJ 1983
Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 302, 304B, 307, 498A
High Courts08 Aug 1996Allowed
State of M.P. Vs Ramsundar
Madhya Pradesh High Court · (1997) 1 MPJR 313
High Courts08 Aug 1996Allowed
Om Prakash and Others Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 DMC 147
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 307, 498A
High Courts08 Aug 1996Allowed
State of M.P. and others Vs Ram Sundar
Madhya Pradesh High Court · (1996) 2 MPJR 182
Land Acquisition Act, 1894 — Section 17(1), 4, 54