High Courts01 Aug 1996
COMMISSIONER OF INCOME TAX Vs M. P. FINANCE CORPORATION.
Madhya Pradesh High Court · (1996) 136 CTR 312
Civil Procedure Code, 1908 (CPC) — Section 34Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,772 of 2,382
High Courts01 Aug 1996Dismissed
Reeta Gupta and Others Vs Mahesh Prasad
Madhya Pradesh High Court · (1997) 1 MPLJ 365
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts01 Aug 1996Dismissed
S.R. Jain (Dr.) Vs University of Sagar and Others
Madhya Pradesh High Court · (1997) 2 JLJ 115
Constitution of India, 1950 — Article 226Madhya Pradesh Universities Act, 1973 — Section 49, 49(2)
High Courts31 Jul 1996
Commissioner of Income Tax Vs Om Prakash Garg
Madhya Pradesh High Court · (1997) 92 TAXMAN 188
Income Tax Act, 1961 — Section 254(2), 256(1), 256(2)
High Courts31 Jul 1996Allowed
Abdul Rashid Qureshi and Others Vs Ajab Singh and Others
Madhya Pradesh High Court · (1996) 07 MP CK 0103
High Courts31 Jul 1996Allowed
Dena Bank Vs New Malwa Cotton Corpn. and Others
Madhya Pradesh High Court · (1997) 1 JLJ 276
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts31 Jul 1996Dismissed
Ramprasad Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 MPLJ 111
Penal Code, 1860 (IPC) — Section 376
High Courts31 Jul 1996Dismissed
Madan Lal Vs Himatlal and Co.
Madhya Pradesh High Court · (2000) 99 CompCas 266
Companies Act, 1956 — Section 45
High Courts31 Jul 1996
COMMISSIONER OF Income Tax Vs GANGOTRI TUBE WELLS (P.) LTD.
Madhya Pradesh High Court · (1998) 229 ITR 87 : (1998) 95 TAXMAN 162
Income Tax Act, 1961 — Section 256, 32A
High Courts31 Jul 1996Dismissed
Oriental Insurance Company Ltd. Vs Smt. Chamarin and Others
Madhya Pradesh High Court · AIR 1997 MP 194 : (1997) JLJ 160 : (1997) 2 MPLJ 107
Motor Vehicles Act, 1988 — Section 149
High Courts31 Jul 1996Dismissed
Ram Prasad Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 282
High Courts31 Jul 1996
Commissioner of Income Tax Vs Manakchand Poonamchand
Madhya Pradesh High Court · (1997) 93 TAXMAN 143
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts31 Jul 1996Dismissed
Rambir Singh and Others Vs Asha Kumari and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 668
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts30 Jul 1996Dismissed
Dharamvir Singh Punjabi and Another Vs Raghuvar and Another
Madhya Pradesh High Court · (1999) 2 ACC 416 : (1998) ACJ 1292
Penal Code, 1860 (IPC) — Section 304A
High Courts30 Jul 1996
State of M.P. Vs Nuru
Madhya Pradesh High Court · (1997) 1 DMC 82
Penal Code, 1860 (IPC) — Section 201, 302
High Courts30 Jul 1996
Ganga Ice Factory, Chhatarpur and Another Vs Madhya Pradesh Financial Corporation, Indore
Madhya Pradesh High Court · AIR 1997 MP 113 : (1997) 2 MPLJ 80
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 34 Rule 4State Financial Corporations Act, 1951 — Section 31, 32
High Courts30 Jul 1996
Commissioner of Income Tax Vs Gangotri Tube Wells (P.) Ltd.
Madhya Pradesh High Court · (1997) 95 TAXMAN 162
Income Tax Act, 1961 — Section 256(1), 32A
High Courts26 Jul 1996
Smt. Sitadevi Vs Commissioner of Income Tax/Controller of Estate Duty
Madhya Pradesh High Court · (2000) 158 CTR 488 : (1997) 227 ITR 856 : (1997) 93 TAXMAN 689
Estate Duty Act, 1953 — Section 55, 59, 73A
High Courts26 Jul 1996Allowed
Kanraj Khatri Vs Nathuram Jain
Madhya Pradesh High Court · AIR 1997 MP 92 : (1996) ILR (MP) 509 : (1997) 2 MPLJ 41
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 — Section 15
High Courts26 Jul 1996
Oswal Trading Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2000) 158 CTR 316 : (1998) 233 ITR 385
Income Tax Act, 1961 — Section 185, 185(1)