High Courts07 Aug 1996

Mohd. Sadik Vs Smt. Sahida Bi and Others

Madhya Pradesh High Court · (1997) 2 JLJ 172

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 21 Rule 105(1), Order 21 Rule 106(1), Order 21 Rule 34, Order 21 Rule 72Constitution of India, 1950 — Article 141
High Courts01 Aug 1996

State of M.P. Vs Chandra Bhan

Madhya Pradesh High Court · (1997) 2 MPJR 27

Criminal Procedure Code, 1898 (CrPC) — Section 417Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(3), 378(4)Limitation Act, 1963 — Article 114, 5