High Courts22 Aug 1996
M/s Universal I.M.P. (USSR) Electricals Ltd. Vs Shiv Bihari
Madhya Pradesh High Court · (1996) 2 MPJR 126
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,769 of 2,382
High Courts22 Aug 1996Dismissed
Vijay Kumar Sharma Vs Arti Phillip and Another
Madhya Pradesh High Court · (1996) 08 MP CK 0075
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts22 Aug 1996Allowed
National Insurance Company Ltd. Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 544
Motor Vehicles Act, 1988 — Section 147(2)
High Courts22 Aug 1996Dismissed
Yeshwantrao Rangani Kalar Vs Nandram Govind Kalar
Madhya Pradesh High Court · (1997) 2 MPLJ 110
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 294, 506
High Courts22 Aug 1996
Universal IMP (U.S.S.R.) Electrical Limited, Satna and Others Vs Shiv Bihari and etc.
Madhya Pradesh High Court · AIR 1997 MP 115 : (1996) ILR (MP) 517 : (1997) JLJ 252
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts21 Aug 1996
Diamond Cements Vs Pravin Bano and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 441
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Workmens Compensation Act, 1923 — Section 3, 30, 4, 4A
High Courts21 Aug 1996Dismissed
M/s Kishan Cutpiece Centre Vs Manoj Kumar
Madhya Pradesh High Court · (1998) 1 MPJR 214
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23E, 23J
High Courts21 Aug 1996Dismissed
M.P. Lac Chapada Udyog Sangh Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1998) 3 LLJ 1107
Minimum Wages Act, 1948 — Section 27
High Courts20 Aug 1996Dismissed
Umesh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) CriLJ 1369
Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts20 Aug 1996Dismissed
Sanat Kumar Vs Parke Davis (India) Ltd.
Madhya Pradesh High Court · (1997) JLJ 353 : (1999) 3 LLJ 476
Industrial Disputes Act, 1947 — Section 2Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 6(2)
High Courts20 Aug 1996Allowed
Anita Vs Chhail Bhihari
Madhya Pradesh High Court · (1996) 2 DMC 715
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 24, 9
High Courts20 Aug 1996Dismissed
M.P. Electricity Board and Others Vs Mohd. Hasan
Madhya Pradesh High Court · (1998) 3 LLJ 1292
Workmens Compensation Act, 1923 — Section 19, 30, 4A, 4A(2)
High Courts20 Aug 1996Dismissed
Dhumadandhin Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 175
Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 21
High Courts20 Aug 1996
Commissioner of Income Tax Vs Dharampal Family Trust
Madhya Pradesh High Court · (1997) 142 CTR 172 : (1997) 226 ITR 357 : (1997) 92 TAXMAN 382
Income Tax Act, 1961 — Section 161
High Courts20 Aug 1996
Commissioner of Income Tax Vs Premier Industries Pvt. Ltd.
Madhya Pradesh High Court · (1998) 146 CTR 187 : (1997) 227 ITR 282
Income Tax Act, 1961 — Section 143
High Courts20 Aug 1996Allowed
Jagdish Chandra Sahani Vs Smt. Prakash Kaur and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 320
Contract Act, 1872 — Section 140, 69, 70
High Courts20 Aug 1996Dismissed
Umesh Urao Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1996) JLJ 732 : (1997) 1 MPLJ 600
Penal Code, 1860 (IPC) — Section 394, 397
High Courts19 Aug 1996
COMMISSIONER OF INCOME TAX Vs SMT. HARJINDER KAUR.
Madhya Pradesh High Court · (1997) 141 CTR 156 : (1997) 90 TAXMAN 390
Income Tax Act, 1961 — Section 256
High Courts19 Aug 1996Allowed
Sunder Lal Vs Haider Ali and Others
Madhya Pradesh High Court · (1998) ACJ 35
High Courts19 Aug 1996
Commissioner of Income Tax Vs Smt. Marjinder Kaur
Madhya Pradesh High Court · (1997) 226 ITR 408
Income Tax Act, 1961 — Section 256(1)