High Courts04 Sept 1996Dismissed
Union of India (UOI) and Others Vs Ramji Lal and Another
Madhya Pradesh High Court · (1996) 09 MP CK 0089
Constitution of India, 1950 — Article 41Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,767 of 2,382
High Courts04 Sept 1996Dismissed
M.P. Rajya Bhumi Vikas Nigam Vs Sita Charan Banwari and Another
Madhya Pradesh High Court · (1997) 1 JLJ 184 : (1999) 1 MPLJ 344
Constitution of India, 1950 — Article 226Madhya Pradesh Rajya Bhumi Vikas Nigam Adhiniyam, 1976 — Section 11(1), 17, 7
High Courts04 Sept 1996
Commissioner of Income Tax Vs Gupta Bandhu
Madhya Pradesh High Court · (1997) 137 CTR 659 : (1998) 229 ITR 731
Income Tax Act, 1961 — Section 184, 184(7)Madhya Pradesh Excise Act, 1915 — Section 62
High Courts04 Sept 1996
Commissioner of Income Tax Vs Purushottamdas Dhoribhai and Co.
Madhya Pradesh High Court · (1997) 226 ITR 579 : (1997) 92 TAXMAN 469
Income Tax Act, 1961 — Section 56, 71
High Courts04 Sept 1996Dismissed
Kheekbai Yadav Vs Chamru Ram Yadav and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 212
Madhya Pradesh General Provident Fund Rules, 1955 — Rule 8Provident Funds Act, 1925 — Section 5(1), 5(2)Succession Act, 1925 — Section 372
High Courts04 Sept 1996Dismissed
Hindustan Antibiotics Ltd. and Another Vs Kohli Medical Stores and Another
Madhya Pradesh High Court · (1997) 1 MPLJ 302
Civil Procedure Code, 1908 (CPC) — Section 20, 34
High Courts03 Sept 1996
SUKHLAL BHANWARLAL (HUF) Vs COMMISSIONER OF Income Tax.
Madhya Pradesh High Court · (1997) 142 CTR 45
Income Tax Act, 1961 — Section 143, 147, 148, 254, 256
High Courts03 Sept 1996Dismissed
Kheekbai and Others Vs Chamru Ram Yadav and Others
Madhya Pradesh High Court · (1996) 2 DMC 698
Hindu Succession Act, 1956 — Section 15(1)Provident Funds Act, 1925 — Section 5(1)(2)Succession Act, 1925 — Section 372, 384
High Courts03 Sept 1996Dismissed
Puran Prasad Sharma Vs Rajesh and Others
Madhya Pradesh High Court · (1998) 1 MPJR 333 : (1997) 2 MPLJ 419
Hindu Succession Act, 1956 — Section 8Succession Act, 1925 — Section 372
High Courts03 Sept 1996Dismissed
Mahavir Construction Company Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) JLJ 312 : (1998) 1 MPLJ 69
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 115Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 12, 19, 7
High Courts03 Sept 1996Dismissed
Vaidyanath Singh Vs Gulabkali and Others
Madhya Pradesh High Court · (1997) 1 ACC 281
Motor Vehicles Act, 1988 — Section 173
High Courts02 Sept 1996Dismissed
Laxmanrao Narayanrao Chauhan Vs Smt. Vidhya Chauhan
Madhya Pradesh High Court · (1997) 1 MPLJ 214
Hindu Marriage Act, 1955 — Section 13
High Courts02 Sept 1996Dismissed
Laxman Rao Vs Vidya Chouhan
Madhya Pradesh High Court · (1996) 2 DMC 521
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Sept 1996
Sukhlal Bhanwarlal (HUF) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 226 ITR 513
Income Tax Act, 1961 — Section 143(3), 147, 254(2), 256(1), 256(2)
High Courts02 Sept 1996
Balchand Malaiya and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1998) 231 ITR 274
Income Tax Act, 1961 — Section 226(3), 293
High Courts01 Sept 1996Dismissed
Dulichand Gulzari Lal Jain Vs Union of India
Madhya Pradesh High Court · (1997) 90 TAXMAN 337
Banking Regulation Act, 1949 — Section 51Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts31 Aug 1996Dismissed
Madhya Pradesh Financial Corporation Vs Anoop Industries and Another
Madhya Pradesh High Court · (2000) 102 CompCas 309
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 2State Financial Corporations Act, 1951 — Section 32(6)
High Courts30 Aug 1996
Vimal Chand Vs Nirmal Chandra
Madhya Pradesh High Court · (1997) 1 MPLJ 412
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)Transfer of Property Act, 1882 — Section 58, 83
High Courts30 Aug 1996Dismissed
Arvind Kumar Sahu Vs Smt. Ushakiran and Others
Madhya Pradesh High Court · (1997) 2 JLJ 138
Court Fees Act, 1870 — Section 7
High Courts29 Aug 1996Allowed
Saventi Bai and Another Vs Jagannath
Madhya Pradesh High Court · (1997) 1 DMC 235
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A