High Courts29 Aug 1996Allowed
Deochand Vs Birikhdas
Madhya Pradesh High Court · (1997) 2 MPJR 169
Transfer of Property Act, 1882 — Section 43
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,768 of 2,382
High Courts27 Aug 1996Dismissed
Mehtab Singh Vs Manju
Madhya Pradesh High Court · (1997) 1 MPJR 252
Court Fees Act, 1870 — Section 17(3), 7(iv), 7(iv)(c), 7(iv)(d)Hindu Minority and Guardianship Act, 1956 — Section 3(2), 8Suits Valuation Act, 1887 — Section 8
High Courts27 Aug 1996
Atul Kumar Vs State of M.P.
Madhya Pradesh High Court · (1997) 1 MPJR 167
Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982 — Section 39
High Courts27 Aug 1996
COMMISSIONER OF INCOME TAX Vs DIGVIJAY TRADERS.
Madhya Pradesh High Court · (1996) 136 CTR 166
Income Tax Act, 1961 — Section 132, 185, 186, 256
High Courts27 Aug 1996
J.P. Tobacco Products Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 140 CTR 329 : (1998) 229 ITR 123
Income Tax Act, 1961 — Section 80HH, 80HH(9), 80I, 80J
High Courts27 Aug 1996Allowed
Bala Prasad and Another Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1997 MP 218 : (1997) 1 JLJ 138 : (1997) 2 MPLJ 636
Stamp Act, 1899 — Section 47A, 47A(1)
High Courts27 Aug 1996
K.P. Gupta (HUF) Vs Commissioner of Income Tax/Wealth-tax
Madhya Pradesh High Court · (2003) 184 CTR 373 : (1998) 233 ITR 456
High Courts27 Aug 1996Allowed
Smt. Rasna Vs Arun
Madhya Pradesh High Court · (1997) 1 DMC 580
Hindu Marriage Act, 1955 — Section 13(1)
High Courts27 Aug 1996
Commissioner of Income Tax Vs Kohinoor Paper Products
Madhya Pradesh High Court · (1997) 226 ITR 220 : (1997) 92 TAXMAN 316
Income Tax Act, 1961 — Section 28, 37(1)
High Courts27 Aug 1996Allowed
Bala Prasad Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1997) 1 MPJR 401
Stamp Act, 1899 — Section 47A, 75
High Courts27 Aug 1996
Commissioner of Income Tax Vs Malwa Vanaspati and Chemicals Co. Ltd.
Madhya Pradesh High Court · (1997) 226 ITR 253 : (1997) 92 TAXMAN 262
Income Tax Act, 1961 — Section 256, 36(1)
High Courts26 Aug 1996
COMMISSIONER OF INCOME TAX Vs GULAM RASOOL and Others
Madhya Pradesh High Court · (1997) 138 CTR 54
High Courts26 Aug 1996
Commissioner of Income Tax Vs Gulam Rasool and Others
Madhya Pradesh High Court · (1997) 225 ITR 904 : (1997) 91 TAXMAN 167
Income Tax Act, 1961 — Section 147, 148, 263
High Courts23 Aug 1996
Commissioner of Income Tax Vs Mangilal Jain
Madhya Pradesh High Court · (1998) 98 TAXMAN 35
Income Tax Act, 1961 — Section 256(2)
High Courts23 Aug 1996
Commissioner of Income Tax Vs Eicher Motors Ltd.
Madhya Pradesh High Court · (1997) 92 TAXMAN 185
Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(1A)(a), 154, 256(1)
High Courts23 Aug 1996
Commissioner of Income Tax Vs Hindustan Electrographites Ltd.
Madhya Pradesh High Court · (1997) 140 CTR 342 : (1998) 229 ITR 585
Income Tax Act, 1961 — Section 32, 32(2), 43(6), 80J
High Courts23 Aug 1996
Commissioner of Income Tax Vs Kedia Leather and Liquor Pvt. Ltd.
Madhya Pradesh High Court · (1998) 233 ITR 410
Income Tax Act, 1961 — Section 115J
High Courts23 Aug 1996
Deepak Shukla Vs Smt. Savitri
Madhya Pradesh High Court · (1997) 2 DMC 118
Hindu Marriage Act, 1955 — Section 24, 9
High Courts23 Aug 1996Allowed
Mahesh Kumar Vs Vidhya Vati and Another
Madhya Pradesh High Court · (1997) ACJ 1070
High Courts23 Aug 1996Dismissed
Karodi Shah Kholi Vs Shukra Datta
Madhya Pradesh High Court · (1998) 1 MPJR 15
Arbitration Act, 1940 — Section 2(a), 30