COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 1,774 of 2,382

High Courts19 Jul 1996Allowed

Rani Charan Ahirwar Vs Sub-Divisional Officer and Others

Madhya Pradesh High Court · (1998) 2 JLJ 267

Madhya Pradesh Panchayat (Appeal and Revision) Rules, 1995 — Rule 3Madhya Pradesh Panchayat (Gram Panchayat Ke Sarpanch Tatha Up-Sarpanch, Janpad Panchayat Tatha Zila Panchayat Ke Adhyaksha Tatha Upadhyaksha Ke Virudh Avishwas Prastav) Niyam, 1994 — Rule 5(5)Madhya Pradesh Panchayat Raj Act, 1993 — Section 21, 85, 91, 95(1)

High Courts19 Jul 1996Allowed

Dr. Doma alias Devendra Kumar Vs Sheikh Hasan alias Shabboo Master and Others

Madhya Pradesh High Court · (1997) ACJ 893

Motor Vehicles Act, 1939 — Section 110A

High Courts18 Jul 1996Allowed

Ramaruo Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1997) 2 MPJR 89

Penal Code, 1860 (IPC) — Section 201, 304II, 34

High Courts18 Jul 1996Dismissed

P.C. Rajput Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1997) 1 MPLJ 102

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 19, 7, 7A, 7A(2)

High Courts18 Jul 1996Allowed

Rama Rao Korku and Others Vs State of M.P.

Madhya Pradesh High Court · (1997) JLJ 118 : (1997) 2 MPLJ 158

Penal Code, 1860 (IPC) — Section 201, 304, 34

High Courts18 Jul 1996Allowed

Sharda Chopra and Others Vs State Bank of India

Madhya Pradesh High Court · AIR 1997 MP 196 : (1998) 91 CompCas 605 : (1996) ILR (MP) 503 : (1996) 41 MPLJ 1001 : (1996) MPLJ 1001

Banking Regulation Act, 1949 — Section 45ZFSuccession Act, 1925 — Section 370

High Courts18 Jul 1996

Commissioner of Income Tax Vs Mansukhlal Prahjibhai and Co.

Madhya Pradesh High Court · (1997) 227 ITR 429

Income Tax Act, 1961 — Section 43B

High Courts18 Jul 1996

Mahendra Kumar Vs Union of India (UOI) and Another

Madhya Pradesh High Court · (1997) 226 ITR 718 : (1997) 94 TAXMAN 3

Constitution of India, 1950 — Article 14, 19, 226Income Tax Act, 1961 — Section 147, 148, 271(1), 80LTaxation Laws (Amendment) Act, 1984 — Section 80L, 80L(3)

High Courts17 Jul 1996Dismissed

Ramesh Vs Laxmi Bai

Madhya Pradesh High Court · (1997) 2 DMC 125

Criminal Procedure Code, 1973 (CrPC) — Section 97

High Courts17 Jul 1996Allowed

Smt. Dulari Vs Chooramani

Madhya Pradesh High Court · (1997) 2 MPJR 11

Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 92(1)

High Courts17 Jul 1996Dismissed

Harvilas Shivhare Vs Jahoor Khan

Madhya Pradesh High Court · (1997) 1 MPLJ 23

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

High Courts16 Jul 1996Allowed

Asha Thakur and Another Vs Sukhraj Mistri and Others

Madhya Pradesh High Court · (1997) ACJ 806

Motor Vehicles Act, 1939 — Section 110CC, 110D

High Courts16 Jul 1996Dismissed

Shyam Kapoor Vs Prakash Narayan Saxena and Others

Madhya Pradesh High Court · (1997) 1 MPLJ 276

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A

High Courts16 Jul 1996

Mohanlal Khandelwal Vs Shantabai (Smt.) and Others

Madhya Pradesh High Court · (1998) 3 LLJ 1102

Workmens Compensation Act, 1923 — Section 4A

High Courts15 Jul 1996Dismissed

Gangadhar Vs State of M.P.

Madhya Pradesh High Court · (1997) 2 DMC 301

Penal Code, 1860 (IPC) — Section 302

High Courts15 Jul 1996

Commissioner of Income Tax Vs M.P. Audyogik Kendra Vikas Nigam (Raipur) Limited

Madhya Pradesh High Court · (1997) 227 ITR 799

High Courts15 Jul 1996Allowed

Nazrul Hassan Siddiqui Vs Presiding Officer, Central Govt. Industrial-cum-Labour Court and Others

Madhya Pradesh High Court · (1997) 1 JLJ 346 : (1997) 2 MPLJ 508

Industrial Disputes Act, 1947 — Section 10, 10(1), 18, 19(6), 2Trade Unions Act, 1926 — Section 4

High Courts15 Jul 1996

Commissioner of Income Tax Vs Bakhtawar Singh

Madhya Pradesh High Court · (1997) 228 ITR 614

Income Tax Act, 1961 — Section 32A, 80HH, 80I

High Courts15 Jul 1996Allowed

Shanti Devi Shrivastava and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1997) 1 JLJ 97 : (1997) 1 MPLJ 674

Penal Code, 1860 (IPC) — Section 363, 366

High Courts15 Jul 1996Allowed

Nazrul Hassan Vs Presiding Officer and Others

Madhya Pradesh High Court · (1997) 2 MPJR 104

Industrial Disputes Act, 1947 — Section 10(1)(d)