High Courts10 Jul 1996
Phool Chandra Jain and Others Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 DMC 613
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,776 of 2,382
High Courts10 Jul 1996
Commissioner of Income Tax Vs S.T.I. Biplus Tubing (India) Ltd.
Madhya Pradesh High Court · (1997) 227 ITR 774 : (1997) 95 TAXMAN 554
Companies Act, 1956 — Section 205(1)Income Tax Act, 1961 — Section 115J, 115J(1A), 256(2)
High Courts09 Jul 1996
Smt. Durgadevi Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 95 TAXMAN 268
Income Tax Act, 1961 — Section 143(1), 147, 256(1), 64(1)(iii)
High Courts09 Jul 1996
Oriental Insurance Company Ltd. Vs Sudha Devi and Others
Madhya Pradesh High Court · (1997) 2 LLJ 1006 : (1997) 1 MPLJ 362
Motor Vehicles Act, 1988 — Section 167, 168, 173
High Courts09 Jul 1996Dismissed
Kher Singh Vs State Bank of India
Madhya Pradesh High Court · (1997) 1 MPLJ 16
Civil Procedure Code, 1908 (CPC) — Order 36 Rule 1
High Courts09 Jul 1996
Commissioner of Income Tax Vs Shelly Products and Mukesh Kumar Agrawal Shelly Products and Mukesh Kumar and Others Vs Income Tax Officer and Others
Madhya Pradesh High Court · (1997) 225 ITR 882 : (1997) 90 TAXMAN 16
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 139, 140A, 156, 210, 240
High Courts09 Jul 1996
Nandlal Jaiswal and Co. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 232 ITR 540
Income Tax Act, 1961 — Section 142(1), 143(2), 271
High Courts09 Jul 1996
Commissioner of Income Tax Vs Steel Tubes of India Ltd. (No. 2)
Madhya Pradesh High Court · (1997) 228 ITR 418
Income Tax Act, 1961 — Section 256, 37(3A), 80HH
High Courts09 Jul 1996
K.N. Oil Industries Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1999) 151 CTR 433 : (1998) 232 ITR 479 : (1996) 232 ITR 479
Income Tax Act, 1961 — Section 37(3A)
High Courts09 Jul 1996Dismissed
Kamlabai and Another Vs Narayan
Madhya Pradesh High Court · (1997) 1 DMC 282
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Jul 1996Allowed
Oriental Insurance Co. Vs Smt. Sudhadevi
Madhya Pradesh High Court · (1997) 1 MPJR 339
Motor Vehicles Act, 1988 — Section 167, 173
High Courts08 Jul 1996
COMMISSIONER OF INCOME TAX Vs S. D. MATKAR.
Madhya Pradesh High Court · (1997) 143 CTR 288
Income Tax Act, 1961 — Section 143, 155, 256
High Courts08 Jul 1996
Commissioner of Income Tax Vs Malthuram Rajendra Kumar
Madhya Pradesh High Court · (1998) 232 ITR 453
Income Tax Act, 1961 — Section 186, 186(2)
High Courts08 Jul 1996
Om Prakash Vs Nandkishore
Madhya Pradesh High Court · (1997) 2 MPLJ 327
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts05 Jul 1996Dismissed
Alok Vs Pushpabai
Madhya Pradesh High Court · (1996) 2 DMC 657
Hindu Marriage Act, 1955 — Section 10
High Courts05 Jul 1996Dismissed
Jawarchand Poonamchand Dassaji Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 306
Constitution of India, 1950 — Article 226
High Courts05 Jul 1996Allowed
Jeenatbi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 2 MPLJ 21
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 37(2), 50
High Courts05 Jul 1996Dismissed
Noor Mohammad Vs Radheshyam and Others
Madhya Pradesh High Court · (1996) 41 MPLJ 1076 : (1996) MPLJ 1076
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts04 Jul 1996
Commissioner of Income Tax Vs Ghasiram Kaluram
Madhya Pradesh High Court · (1997) 92 TAXMAN 167
Income Tax Act, 1961 — Section 256, 256(1), 271, 271(1)(c), 275
High Courts03 Jul 1996
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1997) 226 ITR 547 : (1997) 95 TAXMAN 557
Income Tax Act, 1961 — Section 37(3A), 43B, 80HH, 80I