High Courts26 Jun 1996Allowed
Manoharlal Gopilal Pande Vs Dr. Abdul Mazid Khan
Madhya Pradesh High Court · (1997) 1 MPLJ 232
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 13, 2
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,778 of 2,382
High Courts26 Jun 1996Dismissed
Punjab National Bank Vs Baba Kishandas Thakur Das
Madhya Pradesh High Court · (1996) JLJ 777 : (1997) 1 MPLJ 208
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts26 Jun 1996
Manager, Eklehra Colliery, Western Coalfields Ltd. Vs Dulari Bai (Smt.) and Another
Madhya Pradesh High Court · (1998) 3 LLJ 1301
Workmens Compensation Act, 1923 — Section 30
High Courts26 Jun 1996Allowed
Gendabai Vs Keshu Ram and Others
Madhya Pradesh High Court · (1998) 2 ACC 414 : (1998) ACJ 191
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts25 Jun 1996Dismissed
Harilal Vs Kanchhedilal
Madhya Pradesh High Court · (1997) 1 MPJR 365
Madhya Pradesh Civil Courts Act, 1958 — Section 6(1)(a)Suits Valuation Act, 1887 — Section 11
High Courts25 Jun 1996Dismissed
Smt. Pyari Begam Vs Hafij Mohammad Hamid
Madhya Pradesh High Court · (1997) 2 MPJR 378
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts25 Jun 1996
COMMISSIONER OF INCOME TAX Vs KHEMCHAND MOTILAL JAIN.
Madhya Pradesh High Court · (1997) 138 CTR 137
Income Tax Act, 1961 — Section 17, 256, 40, 80HH, 80I
High Courts25 Jun 1996Dismissed
Mohd. Mahmood Hussain Vs Asad Ulla Usmani
Madhya Pradesh High Court · (1997) 2 MPJR 145
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(f), 12(1)(h)
High Courts25 Jun 1996
Commissioner of Income Tax Vs Khemchand Motilal Jain Co.
Madhya Pradesh High Court · (1997) 228 ITR 338 : (1997) 92 TAXMAN 17
Income Tax Act, 1961 — Section 40, 80HH, 80I
High Courts25 Jun 1996Dismissed
Harlal Gulla Kachhi and Another Vs Kanchhedilal Kashiram Nema
Madhya Pradesh High Court · (1998) 1 MPLJ 115
Civil Procedure Code, 1908 (CPC) — Section 21, 99Madhya Pradesh Civil Courts Act, 1958 — Section 6(1)Suits Valuation Act, 1887 — Section 11
High Courts25 Jun 1996
Commissioner of Income Tax Vs Nathulal Jawarchand
Madhya Pradesh High Court · (1997) 227 ITR 251 : (1997) 93 TAXMAN 194
Income Tax Act, 1961 — Section 256(1), 263
High Courts24 Jun 1996Dismissed
Nand Kumar Vs Board of Revenue, M.P. and Others
Madhya Pradesh High Court · (1997) 2 MPJR 138
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Co-operative Societies Act, 1960 — Section 53(2), 77
High Courts24 Jun 1996Partly Allowed
Ishwari Prasad Vs Union of India (UOI)
Madhya Pradesh High Court · AIR 1997 MP 99 : (1996) ILR (MP) 156
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8, 8(1)
High Courts24 Jun 1996Dismissed
Nand Kumar Kushwaha Vs Board of Revenue and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 68
Constitution of India, 1950 — Article 227Madhya Pradesh Sahakari Kendriya Bank Karmachari Tatha Karya Sthiti Niyam, 1965 — Rule 43, 44(1), 45(3)
High Courts24 Jun 1996Allowed
Harkunwar Bai (Mahila) and Others Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 JLJ 41
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 302, 304B
High Courts24 Jun 1996Allowed
Peetamber Prasad Ratle and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) ACJ 1255
Motor Vehicles Act, 1939 — Section 110D
High Courts24 Jun 1996
Madhya Pradesh Electricity Board Vs Ram Mohan Shrivastava and Others
Madhya Pradesh High Court · (1998) ACJ 651
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts14 Jun 1996
Abha Maheshwari Vs State of M.P. and Another
Madhya Pradesh High Court · (1997) 1 MPLJ 533
Constitution of India, 1950 — Article 226
High Courts27 May 1996
Commissioner of Income Tax Vs Vijay Dal Mills
Madhya Pradesh High Court · (1998) 230 ITR 301
Income Tax Act, 1961 — Section 251, 271(1)
High Courts17 May 1996Dismissed
Manju Kohli (Smt.) Vs Shri Deshdeepak Kohli
Madhya Pradesh High Court · (1997) 1 MPJR 335
Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2)