High Courts17 May 1996Dismissed
Vinayak Rao Jadhav and Others Vs Shweta Vinayak Rao Jadhav
Madhya Pradesh High Court · (1997) 1 MPLJ 27
Guardians and Wards Act, 1890 — Section 7, 9(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,779 of 2,382
High Courts17 May 1996Dismissed
Anand Kumar Biharilal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1997) 1 MPLJ 337
Penal Code, 1860 (IPC) — Section 304B
High Courts17 May 1996Dismissed
Manju Kohli Vs Desh Deepak Kohli
Madhya Pradesh High Court · (1997) 1 MPLJ 200
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts17 May 1996Allowed
Smt. Chanda Bai and Another Vs Anwarkhan and Others
Madhya Pradesh High Court · AIR 1997 MP 238
Evidence Act, 1872 — Section 90Madhya Pradesh Land Revenue Code, 1959 — Section 123Transfer of Property Act, 1882 — Section 54
High Courts17 May 1996
Harsh Wood Products Pvt. Ltd. Vs Bank of India
Madhya Pradesh High Court · (1998) 94 CompCas 612 : (1996) 41 MPLJ 728 : (1996) MPLJ 728
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)
High Courts17 May 1996
Sunil Garg Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1997) 1 MPLJ 436
Madhya Pradesh Vishwavidyalaya Ordinance, 1973 — Ordinance 5
High Courts17 May 1996Dismissed
Magadh Steel Industries Pvt. Ltd. Vs Madhya Pradesh Electricity Board and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 12
Electricity Act, 1910 — Section 26(6)
High Courts17 May 1996Dismissed
Jiyajeerao Cotton Mills Ltd. Vs Mazdoor Congress and Others
Madhya Pradesh High Court · (1996) 2 MPJR 427
Constitution of India, 1950 — Article 226Madhya Pradesh Industrial Relations Act, 1960 — Section 31, 61, 64A
High Courts16 May 1996Allowed
Anwari Begum Vs Employees Provident Fund Commissioner and Another
Madhya Pradesh High Court · (1996) 2 MPJR 14
Constitution of India, 1950 — Article 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6A
High Courts16 May 1996
Commissioner of Sales Tax Vs Filter Co.
Madhya Pradesh High Court · (2003) 133 STC 253
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 13
High Courts16 May 1996Allowed
Smt. Vimalabai Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1997 MP 134 : (1997) 1 MPLJ 227
Court Fees Act, 1870 — Section 35
High Courts16 May 1996
Commissioner of Income Tax Vs Jamiyatrai Rajpal
Madhya Pradesh High Court · (1998) 150 CTR 185 : (1998) 232 ITR 437
Income Tax Act, 1961 — Section 37
High Courts15 May 1996Dismissed
New India Assurance Co. Ltd. Vs Ram Krishna and Others
Madhya Pradesh High Court · (1997) ACJ 1134
Motor Vehicles Act, 1988 — Section 166
High Courts15 May 1996Dismissed
Anjulla Verma Vs Capt. Sudhir Verma
Madhya Pradesh High Court · (1997) 1 DMC 383
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 10, 13, 21A, 9
High Courts14 May 1996Dismissed
Bhagwandas Pawaiya Vs Kailash Narayan and Bros. (Firm)
Madhya Pradesh High Court · (1997) 1 MPLJ 272
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(5)
High Courts14 May 1996Dismissed
Laxmi Narayan Gupta Vs Janki Ballabh Bhargava and Another
Madhya Pradesh High Court · (1997) 1 MPLJ 574
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23J
High Courts14 May 1996
M/s. Orchha Transport Company and another Vs S.T.A.T.M.P. Gwalior and another
Madhya Pradesh High Court · (1997) 1 MPJR 195
Motor Vehicles Act, 1988 — Section 66, 69, 70, 71, 72
High Courts14 May 1996Dismissed
State of M.P. Vs Mukund Alias Kundu Mishra and Another
Madhya Pradesh High Court · (1997) CriLJ 534
Criminal Procedure Code, 1973 (CrPC) — Section 104, 173, 293, 366(1)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 394, 397, 449
High Courts14 May 1996
Kailash Narain Vs Mahila Manbhota
Madhya Pradesh High Court · (1996) 1 MPJR 384
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts13 May 1996Dismissed
Narendra Singh Vs Gulab Bai and others
Madhya Pradesh High Court · (1997) 1 MPJR 62
Motor Vehicles Act, 1988 — Section 166, 166(3)