High Courts15 Jul 1996Allowed
Narsi Ram Vs Mia Khan
Madhya Pradesh High Court · (1997) 2 MPJR 60
Motor Vehicles Act, 1939 — Section 110D, 85
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 1,775 of 2,382
High Courts12 Jul 1996
Kendriya Sahakari Upbhokta Bhandar Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 95 TAXMAN 270
Income Tax Act, 1961 — Section 143(1), 154, 256(1)
High Courts12 Jul 1996Allowed
Kamrunnisa Vs Pramod Kumar
Madhya Pradesh High Court · (1998) 1 MPJR 317
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 23
High Courts12 Jul 1996Allowed
Lajja Bai and Abhimanyu Vs Ram Singh
Madhya Pradesh High Court · (1997) 1 DMC 1
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts12 Jul 1996Dismissed
Som Distilleries of Breweries Pvt. Ltd. Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1999) ILR (MP) 19 : (1997) 1 JLJ 319 : (1997) 2 MPLJ 376
Constitution of India, 1950 — Article 14, 301, 302, 304Madhya Pradesh Excise Act, 1915 — Section 13, 27A, 27A(3), 62
High Courts12 Jul 1996Allowed
Jaggi @ Jagdish Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPLJ 433
Opium Act, 1878 — Section 10, 9
High Courts12 Jul 1996
Shyam Oil Mills Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 226 ITR 184
Income Tax Act, 1961 — Section 256, 271
High Courts12 Jul 1996
Commissioner of Wealth-tax Vs Smt. Sushiladevi
Madhya Pradesh High Court · (1999) 154 CTR 236 : (1998) 232 ITR 556
Wealth Tax Act, 1957 — Section 4(1)
High Courts12 Jul 1996Dismissed
Sajjan Singh Verma Vs Surendra Verma and Others
Madhya Pradesh High Court · AIR 1997 MP 49
Representation of the People Act, 1951 — Section 100, 81, 83, 83(1), 83(2)
High Courts12 Jul 1996Allowed
John Adward Marbal Vs Nalini Shailbala and Another
Madhya Pradesh High Court · (1997) 1 DMC 447
Divorce Act, 1869 — Section 17
High Courts12 Jul 1996
Commissioner of Income Tax Vs Adoon Electronics P. Ltd.
Madhya Pradesh High Court · (1998) 232 ITR 528
Income Tax Act, 1961 — Section 115J
High Courts11 Jul 1996Partly Allowed
New India Insurance Company Vs Harvindra
Madhya Pradesh High Court · (1998) 3 LLJ 1114
Workmens Compensation Act, 1923 — Section 4A, 4A(3)
High Courts11 Jul 1996
Commissioner of Income Tax Vs Vippy Solvex Products Pvt. Ltd.
Madhya Pradesh High Court · (1997) 228 ITR 587
Income Tax Act, 1961 — Section 263
High Courts11 Jul 1996Allowed
Panch Ram and Another Vs Ram Prasad Lodhi
Madhya Pradesh High Court · (1997) 1 DMC 20
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jul 1996
Shyam Oil Mills Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1997) 92 TAXMAN 128
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)(c)
High Courts10 Jul 1996
COMMISSIONER OF INCOME TAX Vs NADIR RASHID and Another
Madhya Pradesh High Court · (1997) 140 CTR 512
Income Tax Act, 1961 — Section 256, 32, 43
High Courts10 Jul 1996
COMMISSIONER OF INCOME TAX Vs SIBBAL COLD STORAGE.
Madhya Pradesh High Court · (1996) 136 CTR 244
Income Tax Act, 1961 — Section 256, 43
High Courts10 Jul 1996
P.K. Jain Vs State of M.P.
Madhya Pradesh High Court · (1996) 2 DMC 621
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts10 Jul 1996
Commissioner of Income Tax Vs Nadir Rashid and Another
Madhya Pradesh High Court · (1997) 227 ITR 727
Income Tax Act, 1961 — Section 32, 43
High Courts10 Jul 1996
Commissioner of Income Tax Vs Mahavir Construction Co.
Madhya Pradesh High Court · (1997) 142 CTR 76 : (1997) 228 ITR 407
Income Tax Act, 1961 — Section 28, 32