CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

49,605 judgments · page 135 of 2,481

High Courts07 Mar 2024Allowed/Disposed Of

Maganlal Vs Krishna Jain Mahila Kala Kendra

Madhya Pradesh High Court · (2024) 03 MP CK 0024

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11Madhya Pradesh Public Trusts Act, 1951 — Section 2(1), 4, 5, 6, 7, 7(1), 8, 8(1), 9, 9(3), 12, 24, 25, 25(3), 26, 27, 28
Read judgment
High Courts07 Mar 2024Dismissed

Hero @ Irfan Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2024) 03 MP CK 0007

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 109, 120B, 193, 195, 196, 344, 348, 365, 366A, 376(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6, 16, 17
Read judgment
High Courts04 Mar 2024

Anil Vs Lalchand

Madhya Pradesh High Court · (2024) 03 MP CK 0086

Code Of Criminal Procedure, 1973 — Section 397(1)Negotiable Instruments Act, 1881 — Section 138
Read judgment
High Courts04 Mar 2024Dismissed

Sita Devi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2024) 03 MP CK 0083

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
Read judgment
High Courts04 Mar 2024

Nitin Vs Sonali

Madhya Pradesh High Court · (2024) 03 MP CK 0081

Negotiable Instruments Act, 1881 — Section 138
Read judgment