High Courts04 Mar 2024
Keshav Patel And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 03 MP CK 0077
Indian Penal Code, 1860 — Section 323, 324
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,605 judgments · page 136 of 2,481
High Courts01 Mar 2024Disposed Of
Anshul And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 03 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 313, 323, 325, 498A, 506 Hindu Marriage Act, 1955 — Section 9, 13B
High Courts01 Mar 2024Allowed/Disposed Of
Madhuribai Vs Shakuntalabai And Others
Madhya Pradesh High Court · (2024) 03 MP CK 0001
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 23 Rule 1(3)
High Courts28 Feb 2024Allowed/Disposed Of
Majid @ Bablu And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 173(8), 319, 397, 401Indian Penal Code, 1860 — Section 148, 149, 307, 333, 394
High Courts26 Feb 2024Dismissed
Sandeep Rai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 438Madhya Pradesh Excise Act, 1915 — Section 34(1)(a), 34(1)(b), 34(2), 49A, 59, 59(A)Evidence Act, 1872 — Section 27
High Courts26 Feb 2024
Peeru Singh Vs State Of M.P
Madhya Pradesh High Court · (2024) 02 MP CK 0070
Indian Penal Code, 1860 — Section 307, 320, 325, 326, 450
High Courts26 Feb 2024Dismissed
Controller Government Printing Press And Stationary Through Its Controller Maida Mill Road Vs Nafeesa Bano And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0069
Payment Of Gratuity Act, 1972 — Section 2(a), 2(e), 2(f), 4
High Courts22 Feb 2024Allowed
M/S Vindhyachal Distilleries Pvt Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0072
Constitution Of India, 1950 — Article 14Madhya Pradesh Distillery Rules, 1995 — Rule 3, 3(1), 3(11)Uttar Pradesh Excise Manual, Volume I — Rule 785
High Courts21 Feb 2024Disposed Of
Suneel Kumar Vs Ghanshyam And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0077
Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 27, Order 43 Rule 1(u)
High Courts21 Feb 2024Dismissed
Bahdursingh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 141, 149, 302Arms Act, 1959 — Section 25, 27
High Courts21 Feb 2024Allowed/Disposed Of
Ayesha Ali Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0074
Constitution Of India, 1950 — Article 14, 16Madhya Pradesh Homeopathy Parishad Adhiniyam, 1976 — Section 19, 19(1)
High Courts21 Feb 2024Dismissed
Prince Raj Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0073
Constitution Of India, 1950 — Article 226
High Courts17 Feb 2024Partly Allowed
Surajpal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0076
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Arms Act, 1959 — Section 25, 25(1B)(a), 27
High Courts17 Feb 2024Allowed
Anilpatel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 420, 409, 467, 468, 471
High Courts17 Feb 2024Allowed/Disposed Of
Shivam @ Shivpratap Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 41A, 438Indian Penal Code, 1860 — Section 34, 308, 506
High Courts17 Feb 2024Allowed
Sultan Bheel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(A), 8, 20
High Courts17 Feb 2024Allowed
Gautam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0063
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471
High Courts17 Feb 2024Allowed
Sachin Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 306, 363, 376Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3, 4
High Courts17 Feb 2024Allowed
Subhash Gupta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 02 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420, 467
High Courts17 Feb 2024Allowed/Disposed Of
Vikash Gaur Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 02 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 34, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4