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Madhya Pradesh High Court judgments

49,605 judgments · page 133 of 2,481

High Courts19 Mar 2024Allowed

Arun Kumar Gupte Vs Arvind Kumar

Madhya Pradesh High Court · (2024) 03 MP CK 0063

Code Of Criminal Procedure, 1973 — Section 156, 156(1), 156(3), 173, 192, 200, 202, 202(1)(a), 482Indian Penal Code, 1860 — Section 120B, 196, 199, 406, 420, 467, 468, 471
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High Courts18 Mar 2024Allowed/Disposed Of

Anil Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2024) 03 MP CK 0048

Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts18 Mar 2024Allowed

Sabir Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2024) 03 MP CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
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High Courts13 Mar 2024Dismissed

Jitendra Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2024) 03 MP CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 343, 363, 366, 376(2), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4(2), 5L, 6
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