COURT ARCHIVE

Madhya Pradesh High Court judgments

47,658 judgments · page 1,329 of 2,383

High Courts20 Mar 2007Dismissed

Mannu and others Vs Collector, Tikamgarh and others

Madhya Pradesh High Court · (2007) ILR (MP) 602 : (2007) 3 MPLJ 216

Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 3, 4

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High Courts20 Mar 2007

Crompton Greeves Limited Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) 10 VST 102

Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)

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High Courts20 Mar 2007Dismissed

Kamlesh Kumar Sharma Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) 3 JLJ 395

Constitution of India, 1950 — Article 226Madhya Pradesh Sports and Youth Welfare Class II (Non-Gazetted) Service Recruitment Rules, 1998 — Rule 6, 6.1

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High Courts20 Mar 2007

Devdas and Others Vs Kalyan and Others

Madhya Pradesh High Court · (2007) ACJ 1756

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High Courts20 Mar 2007Allowed

Sitaram and Others Vs State of M.P.

Madhya Pradesh High Court · (2007) 03 MP CK 0059

Penal Code, 1860 (IPC) — Section 147, 149, 302

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High Courts20 Mar 2007Allowed

Vishwanath Gupta and Others Vs Virendra Nath Agrawal and Others

Madhya Pradesh High Court · AIR 2007 MP 148 : (2007) ILR (MP) 630 : (2007) 2 JLJ 347 : (2007) 1 MPJR 412 : (2007) 4 MPLJ 281

Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 22, 8Partition Act, 1893 — Section 4

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High Courts19 Mar 2007Dismissed

State of Madhya Pradesh Vs Govind Singh

Madhya Pradesh High Court · (2007) CriLJ 3845

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

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High Courts19 Mar 2007Allowed

Pappu @ Dinesh Gupta Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) 3 MPHT 168 : (2007) 3 MPLJ 115

Criminal Procedure Code, 1973 (CrPC) — Section 41Public Gambling Act, 1867 — Section 13, 3, 4

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High Courts19 Mar 2007Dismissed

Rajneesh Kapoor Vs Union of India (UOI) and Another

Madhya Pradesh High Court · AIR 2007 MP 204

Constitution of India, 1950 — Article 14, 19, 21, 226, 25Motor Vehicles Act, 1988 — Section 129, 2, 85

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High Courts19 Mar 2007

Indian Infrastructure Equipment Ltd. and Another Vs Check-Post Officer and Others

Madhya Pradesh High Court · (2007) 3 MPLJ 614 : (2006) 2 MPLJ 527 : (2007) 9 VST 457

Constitution of India, 1950 — Article 226, 227

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High Courts19 Mar 2007

Lokesh Vs State of M.P.

Madhya Pradesh High Court · (2007) 3 JLJ 282

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 34

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High Courts16 Mar 2007Dismissed

Shiv Singh Vs Union of India and another

Madhya Pradesh High Court · (2007) 4 MPLJ 165

Evidence Act, 1872 — Section 114

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High Courts15 Mar 2007Dismissed

Chandan Singh Vs Randheer Singh and Others

Madhya Pradesh High Court · (2007) 2 CGLJ 29

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High Courts15 Mar 2007Allowed

National India Rubber Works Ltd. Vs Employees State Insurance Corporation, thro' its Regional Director and Another

Madhya Pradesh High Court · (2007) 114 FLR 824 : (2007) 2 LLJ 584

Employees State Insurance Act, 1948 — Section 2, 75, 82

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High Courts15 Mar 2007Dismissed

Hariprasad Vs Dhannu through L.Rs. Shyamlal and Others

Madhya Pradesh High Court · (2007) 2 MPHT 255 : (2007) 2 MPLJ 424

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 53A

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High Courts15 Mar 2007Allowed

Abdul Rajjak Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) 03 MP CK 0052

Constitution of India, 1950 — Article 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14

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High Courts15 Mar 2007Dismissed

Smt. Kanta Devi and Others Vs Shiv Parvati Mandir and Another

Madhya Pradesh High Court · (2007) 2 JLJ 131 : (2007) 3 MPHT 289 : (2007) 3 MPLJ 221

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(3), 13(1), 13(2)

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High Courts15 Mar 2007Dismissed

Suresh Seth Vs State of M.P. and others

Madhya Pradesh High Court · (2007) 3 MPLJ 235

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High Courts15 Mar 2007Dismissed

Vijay Bhandari Vs Nagar Palik Nigam and others

Madhya Pradesh High Court · (2007) 4 MPLJ 388

Arbitration Act, 1940 — Section 19

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High Courts14 Mar 2007Dismissed

Jugal Rathore Vs Jagdish Rathore and Others

Madhya Pradesh High Court · (2007) ILR (MP) 1471 : (2007) 3 MPHT 295

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 148, 482

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