High Courts08 Mar 2007Dismissed
Natwarlal and Another Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 2007 MP 128 : (2007) 2 MPHT 311
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,331 of 2,383
High Courts08 Mar 2007Allowed
Imrat Vs State of M.P.
Madhya Pradesh High Court · (2007) 4 MPLJ 113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Mar 2007Dismissed
Smt. Leena Vs Devesh Kumar and Another
Madhya Pradesh High Court · (2008) 1 MPJR 217
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 372, 384
High Courts07 Mar 2007Allowed
Satya Prakash Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPJR 210
High Courts07 Mar 2007Dismissed
National Insurance Co. Ltd. and etc. Vs Shrikanl Vinod Tiwari and Others
Madhya Pradesh High Court · (2007) ACJ 2809 : (2007) ILR (MP) 312 : (2007) 2 JLJ 138 : (2007) 3 MPHT 103 : (2007) 2 MPJR 237 : (2007) 3 MPLJ 130
Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 37Central Excises and Salt Act, 1944 — Section 11B
High Courts07 Mar 2007Dismissed
Leena Vs Devesh Kumar and Another
Madhya Pradesh High Court · (2008) 1 MPJR 217 : (2008) 1 MPLJ 482
Civil Procedure Code, 1908 (CPC) — Section 115Special Marriage Act, 1954 — Section 27Succession Act, 1925 — Section 372, 384, 387
High Courts06 Mar 2007Allowed
Anita and Others Vs Dharmendra and Others
Madhya Pradesh High Court · (2008) ACJ 2086
Motor Vehicles Act, 1988 — Section 173
High Courts06 Mar 2007
Nandan Tiwari Vs Virendra Kumar and Others
Madhya Pradesh High Court · (2007) 2 ACC 819 : (2008) ACJ 1204
Penal Code, 1860 (IPC) — Section 297, 337
High Courts06 Mar 2007
Amar Singh and Others Vs Gulam Mohd. and Others
Madhya Pradesh High Court · (2007) 2 ACC 763
High Courts06 Mar 2007
Meerabai and Others Vs Kamlesh and Others
Madhya Pradesh High Court · (2008) ACJ 2206
Motor Vehicles Act, 1988 — Section 173
High Courts06 Mar 2007
Pushpa Bai and Others Vs Gulab Chand Vaishya and Others
Madhya Pradesh High Court · (2008) ACJ 560
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts02 Mar 2007Allowed
Babulal Jain Vs Income Tax Officer and Another
Madhya Pradesh High Court · (2008) 296 ITR 380
Income Tax Act, 1961 — Section 260A
High Courts02 Mar 2007Dismissed
Khursheed Ahmad Vs Mehrunnisha and Another
Madhya Pradesh High Court · (2007) 3 MPHT 352 : (2007) 3 MPLJ 74
Civil Procedure Code, 1908 (CPC) — Section 11, 79, 80
High Courts02 Mar 2007
Gyarsi Lal Vs Rajesh Kunwari
Madhya Pradesh High Court · (2007) 3 MPHT 79
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 73, 74
High Courts02 Mar 2007Dismissed
Vinod Kumar Agrawal Vs Chandrakant Pandey and Another
Madhya Pradesh High Court · (2007) 2 JLJ 23 : (2007) 2 MPLJ 566
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1), 13, 13(1), 13(6)
High Courts01 Mar 2007Allowed
Hav. Gambhir Singh Chahar Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (2007) 2 MPHT 238
High Courts01 Mar 2007
New India Assurance Co. Ltd. Vs Saroj Tripathi and Others
Madhya Pradesh High Court · (2008) ACJ 1274
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 173
High Courts28 Feb 2007Dismissed
Ramdayal Vs Hari Singh
Madhya Pradesh High Court · (2007) ILR (MP) 961 : (2007) 3 MPHT 444
Guardians and Wards Act, 1890 — Section 47, 7, 8
High Courts28 Feb 2007Dismissed
Prashant M. Aachawal Vs Gulab Singh Raghuvanshi
Madhya Pradesh High Court · (2007) 4 CivCC 251 : (2007) CriLJ 3035 : (2007) 2 MPLJ 212 : (2007) 4 RCR(Civil) 824 : (2007) 4 RCR(Criminal) 1025
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts27 Feb 2007Dismissed
Om Prakash Malviya Vs Shambhu Nath Singh and Others
Madhya Pradesh High Court · (2009) ILR (MP) 3449 : (2007) 2 MPLJ 562
Civil Procedure Code, 1908 (CPC) — Section 9Trade Unions Act, 1926 — Section 28J, 28J(1)