High Courts21 Feb 2007
Kanriya @ Kanwarlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 3073 : (2007) 2 MPHT 271 : (2007) 3 MPLJ 254
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,333 of 2,383
High Courts21 Feb 2007Allowed
Jiyaji Rao Cotton Mills Ltd. Vs Board of Industrial and Financial Reconstruction
Madhya Pradesh High Court · (2007) 2 MPLJ 519
COMPANIES ACT, 1956 — Section 457Transfer of Property Act, 1882 — Section 106
High Courts21 Feb 2007
Raj Kumar Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 194
Road Transport Corporations Act, 1950 — Section 38(1)
High Courts21 Feb 2007Allowed
National Insurance Co. Ltd. Vs Chhaya Lokhenda and Others
Madhya Pradesh High Court · (2008) ACJ 2317 : (2007) 2 MPLJ 493
Insurance Act, 1938 — Section 64VB
High Courts21 Feb 2007Allowed
Dewas Development Authority Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 386
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11, 12, 13A, 18, 18
High Courts20 Feb 2007Dismissed
Laxman Prasad Singh Vs General manager, S. E. Railway and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 484
Constitution of India, 1950 — Article 14Railways Act, 1989 — Section 2(41)
High Courts20 Feb 2007Dismissed
Ramesh Kumar Vs Smt. Lata Devi and Others
Madhya Pradesh High Court · AIR 2007 MP 153 : (2007) ILR (MP) 615
Partnership Act, 1932 — Section 40, 41, 42, 53, 7
High Courts20 Feb 2007Allowed
Smt. Shyama Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 02 MP CK 0021
High Courts20 Feb 2007Allowed
Mohammad Nisar Vs Rajesh Kumar and others
Madhya Pradesh High Court · (2007) ILR (MP) 623 : (2007) 3 MPLJ 494
High Courts20 Feb 2007
Nar Singh and others Vs Nandlal and others
Madhya Pradesh High Court · (2007) 4 MPLJ 66
High Courts19 Feb 2007
Tara Sharma Vs Karuna Pandey and others
Madhya Pradesh High Court · (2007) 3 MPLJ 174
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Feb 2007Dismissed
Manoj Kumar and Another Vs Babloo Chouksey @ Balmukund Chouksey
Madhya Pradesh High Court · (2007) 02 MP CK 0068
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Guardians and Wards Act, 1890 — Section 25, 9
High Courts19 Feb 2007Dismissed
State of Madhya Pradesh Vs Anil Kumar Verma
Madhya Pradesh High Court · (2007) CriLJ 2919 : (2007) 2 JLJ 100 : (2007) 2 MPLJ 393
Criminal Procedure Code, 1973 (CrPC) — Section 161Prevention of Corruption Act, 1988 — Section 13, 7
High Courts19 Feb 2007
United India Insurance Company Ltd. Vs Rajesh and Others
Madhya Pradesh High Court · (2007) 2 ACC 748
Limitation Act, 1963 — Section 5
High Courts15 Feb 2007Allowed
Bhurji and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 2645 : (2007) 3 JLJ 87 : (2007) 1 MPLJ 600
Constitution of India, 1950 — Article 10, 11, 12, 13, 14Penal Code, 1860 (IPC) — Section 149, 354, 376, 395, 397
High Courts15 Feb 2007
Sadhana Singh Vs Bhagwan Das Arakh
Madhya Pradesh High Court · (2008) 2 JLJ 193 : (2007) 2 MPHT 334 : (2007) 3 MPLJ 48
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts15 Feb 2007Allowed
Sunita and Others Vs Kulvir Singh and Others
Madhya Pradesh High Court · (2008) ACJ 1449
Motor Vehicles Act, 1988 — Section 173
High Courts14 Feb 2007
Secretary General, Family Planning Association and Others Vs Sunil Kumar Shrivastava and Another
Madhya Pradesh High Court · (2007) 113 FLR 119 : (2007) 2 LLJ 1020
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts14 Feb 2007Allowed
Girvar Singh Rawat Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPHT 278
Constitution of India, 1950 — Article 311
High Courts14 Feb 2007Dismissed
Amol Singh and Others Vs M.P. State
Madhya Pradesh High Court · (2007) 2 MPHT 284 : (2007) MPLJ 542
Criminal Procedure Code, 1973 (CrPC) — Section 311