High Courts14 Feb 2007Dismissed
Nandkishore Vs Suresh Kumar Vijayvargiya and Others
Madhya Pradesh High Court · (2007) 2 MPHT 353 : (2007) 2 MPLJ 150
Motor Vehicles Act, 1988 — Section 163A, 173
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,334 of 2,383
High Courts14 Feb 2007Dismissed
Yogendra Kumar Gupta Vs Ram Prakash Agrawal
Madhya Pradesh High Court · (2008) 1 BC 57 : (2007) CriLJ 2500 : (2007) 2 MPLJ 510 : (2008) 2 RCR(Criminal) 732
Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
High Courts14 Feb 2007Dismissed
Chief General Manager, Northern Coalfields Ltd. and Others Vs Krishna Gond and Others
Madhya Pradesh High Court · (2009) ACJ 291
Motor Vehicles Act, 1988 — Section 2(30)
High Courts14 Feb 2007Dismissed
Lokesh Sanyal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 221
Madhya Pradesh Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 15
High Courts13 Feb 2007Allowed
Namita Rathore Vs Mukesh Rathore
Madhya Pradesh High Court · (2007) 3 MPLJ 345
Evidence Act, 1872 — Section 112
High Courts13 Feb 2007
Kalawati Vs Munnalal and Others
Madhya Pradesh High Court · (2008) ACJ 1754
Motor Vehicles Act, 1988 — Section 173
High Courts13 Feb 2007Allowed
Brundavan Sharma Vs Charanjit Nagpal and Others
Madhya Pradesh High Court · (2008) ACJ 673
Motor Vehicles Act, 1988 — Section 173
High Courts13 Feb 2007Allowed
Mahalaxmi Traders and Another Vs Sudarshan Industries
Madhya Pradesh High Court · (2007) 2 MPLJ 174
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 6
High Courts13 Feb 2007Allowed
Nirmaljeet Kaur Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 2 MPLJ 99 : (2007) 5 RCR(Criminal) 802
Central Excises and Salt Act, 1944 — Section 34, 34A, 36Constitution of India, 1950 — Article 22, 226General Clauses Act, 1897 — Section 21, 3
High Courts13 Feb 2007Allowed
Jagdish Chandra Vs Collector and Another
Madhya Pradesh High Court · (2007) 2 JLJ 154
Constitution of India, 1950 — Article 226
High Courts13 Feb 2007Dismissed
Smt. Mithla Bai Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 84
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts13 Feb 2007Dismissed
Shriram @ Radheshayam Bhargav and Others Vs Kiran Radheshayam Bhargav
Madhya Pradesh High Court · (2007) 2 MPLJ 454
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 498A
High Courts13 Feb 2007
Pradeep Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 552
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Feb 2007Allowed
Urmila Devi Srivastava Vs M.P. State Road Transport Corporation and Others
Madhya Pradesh High Court · (2008) 116 FLR 288
High Courts12 Feb 2007
Sumerchand Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2007) 292 ITR 241 : (2007) 164 TAXMAN 50
Income Tax Act, 1961 — Section 132, 256, 68, 69
High Courts12 Feb 2007Dismissed
Gaya Prasad Pathak Vs Assistant Commissioner of Income Tax and Others
Madhya Pradesh High Court · (2007) 209 CTR 74 : (2007) 290 ITR 128 : (2007) 162 TAXMAN 307
Constitution of India, 1950 — Article 21, 226, 323Criminal Procedure Code, 1973 (CrPC) — Section 102, 457Income Tax Act, 1961 — Section 131, 132, 132A, 132B, 141
High Courts12 Feb 2007Dismissed
United India Insurance Co. Ltd. Vs Saroj Bai and Others
Madhya Pradesh High Court · (2008) ACJ 1063 : (2007) ILR (MP) 1115
High Courts09 Feb 2007Allowed
B.S.N. Joshi and Sons Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) ILR (MP) 1671 : (2007) 2 MPLJ 589
High Courts09 Feb 2007Dismissed
New India Assurance Co. Ltd. Vs Triveni Bai and Others
Madhya Pradesh High Court · (2008) ACJ 1956 : (2007) ILR (MP) 415
Motor Vehicles Act, 1988 — Section 2(28), 2(44)
High Courts09 Feb 2007Dismissed
Sitaram Kaushal (since deceased) through L.Rs. and Another Vs Puneet Kumar Saxena and Others
Madhya Pradesh High Court · (2008) ACJ 573
Motor Vehicles Act, 1988 — Section 163A, 173