High Courts14 Mar 2007Dismissed
Reshambai Vs M.P. Govt. and Others
Madhya Pradesh High Court · (2007) CriLJ 3977
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 294, 323, 509
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,330 of 2,383
High Courts14 Mar 2007Dismissed
Shamsunder Yadav Vs ICICI Bank Ltd. and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 551
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200
High Courts14 Mar 2007Allowed
Harish chandra Vs P.K. Dwivedi and another
Madhya Pradesh High Court · (2007) 3 MPLJ 321
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts14 Mar 2007Allowed
Manibai and others Vs Mohd. Ismile and others
Madhya Pradesh High Court · (2007) 3 MPLJ 310
Motor Vehicles Act, 1939 — Section 95
High Courts13 Mar 2007Allowed
National India Rubber Workers Ltd. Vs Employee's State Insurance Corporation and Another
Madhya Pradesh High Court · (2007) 3 LLJ 1014
Employees State Insurance Act, 1948 — Section 2, 75, 82
High Courts13 Mar 2007Dismissed
Om Jhanwar Vs Prabhakar
Madhya Pradesh High Court · (2007) 3 BC 514
Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 3Limitation Act, 1963 — Section 5
High Courts13 Mar 2007
Makarchand Gauli Vs Smt. Leelabai Gauli and Another
Madhya Pradesh High Court · (2007) ILR (MP) 571 : (2007) 3 MPHT 520 : (2008) 2 MPJR 100
Constitution of India, 1950 — Article 15, 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128
High Courts13 Mar 2007
In Re: Jagmohan Parashar
Madhya Pradesh High Court · (2007) CriLJ 2079 : (2007) ILR (MP) 608 : (2007) 2 JLJ 219 : (2007) 3 MPJR 181 : (2007) 3 MPLJ 238
Contempt of Courts Act, 1971 — Section 15, 2Penal Code, 1860 (IPC) — Section 302, 338
High Courts13 Mar 2007Dismissed
Puma Ispat Trading (P) Ltd. Vs Pramod Agrawal
Madhya Pradesh High Court · (2007) 2 BC 433 : (2007) 2 MPHT 259
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts13 Mar 2007Allowed
Chandmal Vs Laxminarayan and Another
Madhya Pradesh High Court · (2009) ACJ 1187
Motor Vehicles Act, 1988 — Section 140, 140(3)
High Courts13 Mar 2007Dismissed
Satyendra Kushwaha Vs Jitendra Kumar and Another
Madhya Pradesh High Court · (2007) 2 MPHT 324
Employees Compensation Act, 1923 — Section 30
High Courts13 Mar 2007
Shivmangal through L.Rs. Vs Narainprasad and Others
Madhya Pradesh High Court · (2007) 3 MPHT 441 : (2007) 2 MPLJ 445
Hindu Succession Act, 1956 — Section 13, 8
High Courts12 Mar 2007
Guddi Devi and Others Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (2008) ACJ 1545
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts12 Mar 2007
Hind Syntex Ltd. Vs Shree Mangal and Others
Madhya Pradesh High Court · (2008) 1 CivCC 6 : (2007) 4 MPHT 112 : (2007) 3 MPLJ 243 : (2007) 4 RCR(Criminal) 832
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Mar 2007Allowed
Hirendra Bhola Vs Gulati Marketing Company and Another
Madhya Pradesh High Court · AIR 2007 MP 165
Partnership Act, 1932 — Section 69
High Courts12 Mar 2007Dismissed
Commissioner of Income Tax Vs Mansukhlal Ratanlal Jain (Chopra)
Madhya Pradesh High Court · (2007) 03 MP CK 0001
Income Tax Act, 1961 — Section 132A, 158BFA(2), 260A
High Courts09 Mar 2007Allowed
Pushparaj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 3 MPHT 303
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 55
High Courts09 Mar 2007
Vijayprakash Jatav and Another Vs Hanif Khan and Others
Madhya Pradesh High Court · (2008) ACJ 577
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts09 Mar 2007Dismissed
Ramavatar and Another Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 828 : (2007) 2 MPLJ 280
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Mar 2007
Laxmi Grih Udyog and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 2007 MP 114 : (2007) 3 BC 723 : (2007) 3 MPHT 518
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2