COURT ARCHIVE

Madhya Pradesh High Court judgments

47,658 judgments · page 1,328 of 2,383

High Courts23 Mar 2007Allowed

Vikas Enterprises Vs Assistant Commissioner of Commercial Tax and Others

Madhya Pradesh High Court · (2007) 10 VST 94

Madhya Pradesh Bakaya Rashi Saral Safnadhan Yojana Rules, 2002 — Clause 7Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 69

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High Courts23 Mar 2007

Munni Bai Vs Krishna Pal Singh and Others

Madhya Pradesh High Court · (2007) 3 MPHT 73 : (2007) 3 MPLJ 186

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High Courts23 Mar 2007

Madan Parmaliya Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2007) ILR (MP) 468 : (2007) 2 MPHT 221

Constitution of India, 1950 — Article 226, 243W, 243ZD

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High Courts23 Mar 2007Dismissed

Jagdish Constructions Ltd. Vs M.P. Rural Road Development Authority and Others

Madhya Pradesh High Court · AIR 2007 MP 266 : (2008) 1 BC 74 : (2007) 2 CTLJ 411

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High Courts23 Mar 2007Dismissed

P. Bhargava Vs Union of India and others

Madhya Pradesh High Court · (2007) 3 MPLJ 150

All India Services (Confidential Roll) Rules, 1970 — Rule 2(B)

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High Courts23 Mar 2007Dismissed

Ram Kishan Vs State of M.P. and others

Madhya Pradesh High Court · (2007) 3 MPLJ 190

Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 72(3)

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High Courts23 Mar 2007Dismissed

Mahanagar Safai Kamgar, Kalyan Sahkari Samiti Maryadit Vs Municipal Corporation, Jabalpur and others

Madhya Pradesh High Court · (2007) 3 MPLJ 450

Constitution of India, 1950 — Article 14Madhya Pradesh Municipal Corporation (Financial Powers of Authorities and Contract) Rules, 1994 — Rule 3, 4

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High Courts23 Mar 2007Allowed

Umesh Kumar Gandhi and another Vs State of M.P. and others

Madhya Pradesh High Court · (2007) 3 MPLJ 511

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High Courts23 Mar 2007Allowed

Smt. Laxmi Sharma Vs State of M.P. and Others

Madhya Pradesh High Court · (2007) ILR (MP) 775 : (2007) 2 MPJR 226

Criminal Procedure Code, 1973 (CrPC) — Section 154, 200Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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High Courts22 Mar 2007Dismissed

Pradeep Rajoria Vs Chandra Pratap Singh Kushwah and Others

Madhya Pradesh High Court · (2007) 03 MP CK 0106

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High Courts22 Mar 2007Allowed

Zamku Bhilala and Others Vs Masari Bhilala and Others

Madhya Pradesh High Court · (2007) 2 MPLJ 580

Constitution of India, 1950 — Article 227

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High Courts22 Mar 2007Allowed

Allied Asia Gears Limited Vs Union of India (UOI)

Madhya Pradesh High Court · (2008) 232 ELT 591 : (2008) 12 STR 707

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High Courts22 Mar 2007Allowed

Satyanarayan Gaud Vs Ramsingh, Deceased through L.R. Prithwisingh, Deceased through L.Rs. Mahaveer Singh and Others

Madhya Pradesh High Court · AIR 2007 MP 268 : (2007) 3 MPHT 286 : (2007) 3 MPLJ 384 : (2007) 103 RD 418

Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 23, 33, 35, 38

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High Courts22 Mar 2007Dismissed

Shudha Vs Charan Singh and Another

Madhya Pradesh High Court · (2007) 3 CGLJ 6

Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts21 Mar 2007Dismissed

Anil Kumar Jain Vs Smt. Maya Jain

Madhya Pradesh High Court · (2008) 2 MPJR 89

Hindu Marriage Act, 1955 — Section 13B, 13B(2), 28

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High Courts21 Mar 2007Allowed

Anki and Others Vs Kallu and Others

Madhya Pradesh High Court · (2008) ACJ 2513

Motor Vehicles Act, 1988 — Section 140

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High Courts21 Mar 2007Dismissed

Commissioner of Income Tax Vs Chirag Metal Rolling Mills (P) Ltd.

Madhya Pradesh High Court · (2007) 163 TAXMAN 471

Income Tax Act, 1961 — Section 143, 271

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High Courts21 Mar 2007

Soram Bai Vs Pawan Yadav and Others

Madhya Pradesh High Court · (2008) ACJ 2748

Motor Vehicles Act, 1988 — Section 147, 147(1)(b)

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High Courts21 Mar 2007

Swadesh Kumar Jain Vs Jayanti and Others

Madhya Pradesh High Court · (2008) ACJ 2110

Motor Vehicles Act, 1988 — Section 173

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High Courts20 Mar 2007Allowed

Mangilal Patidar and others Vs Dambarlal Patidar and another

Madhya Pradesh High Court · (2007) 4 MPLJ 200

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227

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