High Courts30 Mar 2007Allowed
Nagar Palika Parishad, Morena Vs Nemee Chand
Madhya Pradesh High Court · (2007) 4 MPLJ 416
Criminal Procedure Code, 1973 (CrPC) — Section 378
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,327 of 2,383
High Courts29 Mar 2007
Rakesh Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 DMC 119
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302, 304B
High Courts29 Mar 2007Allowed
Priyanka Pandey Vs Secretary, Board of Secondary Education and Another
Madhya Pradesh High Court · AIR 2007 MP 235
Constitution of India, 1950 — Article 226
High Courts29 Mar 2007Allowed
Brijlal Khilwani Vs Sohan and Others
Madhya Pradesh High Court · (2007) ACJ 1666 : (2007) 2 JLJ 328
Motor Vehicles Act, 1988 — Section 2
High Courts29 Mar 2007Allowed
Premabai and Others Vs Kilol Singh and Others
Madhya Pradesh High Court · (2007) ACJ 1464
High Courts29 Mar 2007
Rajendra Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) ILR (MP) 874 : (2007) 3 MPHT 70 : (2007) 2 MPJR 112
Constitution of India, 1950 — Article 226
High Courts29 Mar 2007Allowed
Vijay Prakash Tiwari Vs Smt. Satya Bhama Devi and Others
Madhya Pradesh High Court · (2007) 3 MPHT 65
High Courts29 Mar 2007Allowed
Paramjeet Singh Chawala Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 3343
Criminal Procedure Code, 1973 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 107, 306
High Courts29 Mar 2007
Suresh Singh Gurjar Vs Vineet Goyal and Others
Madhya Pradesh High Court · (2007) ACJ 2762 : (2008) 4 MPHT 86 : (2007) 4 MPLJ 6
Motor Vehicles Act, 1988 — Section 173
High Courts29 Mar 2007Dismissed
Nathuji Dhakad and Another Vs Sohanlal Agrawal
Madhya Pradesh High Court · (2007) 3 MPHT 283
Civil Procedure Code, 1908 (CPC) — Section 151, 152Limitation Act, 1963 — Section 5
High Courts29 Mar 2007Dismissed
Dy. Commissioner of Income Tax, Special Range-2 Vs Vippy Solvex Products Ltd.
Madhya Pradesh High Court · (2007) 2 MPLJ 452 : (2007) 164 TAXMAN 483
Income Tax Act, 1961 — Section 143
High Courts29 Mar 2007Dismissed
State of M.P. Vs Sunil Jain and Others
Madhya Pradesh High Court · (2008) CriLJ 785 : (2007) 3 MPLJ 372
Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Mar 2007Allowed
P.K. Bachaspati and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 JLJ 327
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts28 Mar 2007Allowed
Abdul Hafiz and Another Vs Babloo and Another
Madhya Pradesh High Court · (2009) ACJ 1057
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 173(1)
High Courts28 Mar 2007
Sarita and Others Vs Mahboob Khan and Another
Madhya Pradesh High Court · (2008) ACJ 2354
High Courts28 Mar 2007Dismissed
Shikha Gehlot Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 4 MPLJ 98
High Courts28 Mar 2007Allowed
Union of India and Others Vs Satyanand Singh
Madhya Pradesh High Court · (2008) 1 MPJR 276
Army Act, 1950 — Section 42(e)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts26 Mar 2007Allowed
Shantilal Vs Sumankant
Madhya Pradesh High Court · (2007) 3 BC 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Mar 2007Dismissed
Commissioner of Income Tax Vs Frontline Software and Services (P) Ltd.
Madhya Pradesh High Court · (2007) 210 CTR 407 : (2008) 301 ITR 396 : (2008) 167 TAXMAN 290
Constitution of India, 1950 — Article 2, 366
High Courts23 Mar 2007Allowed
Saira Bano Vs Bitthal Balu Godekar and Others
Madhya Pradesh High Court · (2008) 4 MPHT 204 : (2008) 4 MPLJ 216
Legal Services Authorities Act, 1987 — Section 20(3), 20(4), 20(5)