High Courts05 Apr 2007Allowed
Alawa Neelmani Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 761 : (2007) 3 MPHT 55 : (2007) 3 MPLJ 143
Constitution of India, 1950 — Article 342
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,326 of 2,383
High Courts05 Apr 2007
Commissioner of Income Tax Vs Morena Re-Rolling Industries Dev. Co. (P) Ltd.
Madhya Pradesh High Court · (2007) 211 CTR 407 : (2007) ILR (MP) 700 : (2008) 301 ITR 112 : (2007) 3 MPHT 133 : (2008) 172 TAXMAN 205
Income Tax Act, 1961 — Section 271
High Courts05 Apr 2007Dismissed
Ku. Parwati Bai Thakur Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 63
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 81
High Courts05 Apr 2007Dismissed
Vishnu Prasad Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 154
Penal Code, 1860 (IPC) — Section 302, 342
High Courts04 Apr 2007
Pooran Lal and Another Vs Amratlal and Others
Madhya Pradesh High Court · (2008) ACJ 2795
Motor Vehicles Act, 1988 — Section 173
High Courts03 Apr 2007
New India Assurance Co. Ltd. Vs Smt. Kusumbai and Others
Madhya Pradesh High Court · (2007) ACJ 2047 : (2007) 3 MPHT 371
Motor Vehicles Act, 1988 — Section 149, 173
High Courts03 Apr 2007Dismissed
Madhuri Aswani Vs Arjundas Aswani
Madhya Pradesh High Court · (2007) 3 MPLJ 550
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 28Penal Code, 1860 (IPC) — Section 494, 498A
High Courts03 Apr 2007Dismissed
Rama and Company Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 3 JLJ 220 : (2007) 3 MPHT 325 : (2007) 3 MPLJ 154
Constitution of India, 1950 — Article 226, 227, 323A
High Courts03 Apr 2007
Smt. Sushila and Another Vs Rajbeer Singh and Another
Madhya Pradesh High Court · (2008) ACJ 1262 : (2007) 3 MPLJ 361
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts03 Apr 2007Allowed
Lajjagiri and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 3 MPLJ 314
Transfer of Property Act, 1882 — Section 3, 73
High Courts03 Apr 2007Dismissed
The National Insurance Co. Ltd. Vs Hukumchand and Others
Madhya Pradesh High Court · (2007) 2 ACC 863 : (2008) ACJ 1318 : AIR 2007 MP 179 : (2007) 3 MPLJ 111
Motor Vehicles Act, 1988 — Section 149, 173
High Courts03 Apr 2007Allowed
Poonamchand Vs Murti Madanmohanji and Others
Madhya Pradesh High Court · (2007) ILR (MP) 533 : (2007) 3 MPHT 24 : (2007) 3 MPLJ 340
Civil Procedure Code, 1908 (CPC) — Section 10, 11
High Courts03 Apr 2007Dismissed
Japika chemical industries (India) Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 497
Madhya Pradesh Commercial Tax Act, 1994 — Section 27(8), 27(9)
High Courts03 Apr 2007Dismissed
Vidushi and Others Vs Gita and Others
Madhya Pradesh High Court · (2008) ACJ 2166
Motor Vehicles Act, 1988 — Section 173
High Courts02 Apr 2007Allowed
Manohar Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 837 : (2007) 3 MPHT 349
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts02 Apr 2007
Jagdish and Others Vs Naresh Soni and Others
Madhya Pradesh High Court · (2007) ILR (MP) 640 : (2007) 2 JLJ 241 : (2007) 3 MPHT 234 : (2007) 2 MPLJ 543 : (2007) 2 MPLJ 513
Penal Code, 1860 (IPC) — Section 304A
High Courts02 Apr 2007Dismissed
Amarjeet Singh Vs Narendra Kaur and Others
Madhya Pradesh High Court · (2007) 2 DMC 715
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts30 Mar 2007Allowed
Ramcharan Vs The State of Chhattisgarh
Madhya Pradesh High Court · (2007) 21 CriminalCC 936
Penal Code, 1860 (IPC) — Section 304A
High Courts30 Mar 2007Allowed
Kishan Gopal Vassal and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 4 MPHT 388 : (2007) 3 MPLJ 138 : (2008) 1 RCR(Criminal) 867
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 24, 27, 34Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 34
High Courts30 Mar 2007
Mishrilal and Others Vs Rati Ram and Others
Madhya Pradesh High Court · (2007) 3 MPHT 159 : (2007) 2 MPLJ 386
Evidence Act, 1872 — Section 29, 3