High Courts18 Apr 2007Allowed
STI India Ltd. Vs Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2007) 3 MPLJ 66 : (2009) 20 VST 37
Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 5
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,324 of 2,383
High Courts18 Apr 2007Allowed
Krishi Upaj Mandi Samiti, Chhatarpur Vs Yashwant Singh Bundela and Another
Madhya Pradesh High Court · (2008) 1 MPJR 353
Industrial Disputes Act, 1947 — Section 17BMadhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts17 Apr 2007Allowed
Medical Council of India Vs Nitin Mantri and Others
Madhya Pradesh High Court · (2006) ILR (MP) 1065 : (2008) 2 MPJR 191
Constitution of India, 1950 — Article 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i), 39
High Courts17 Apr 2007
Ganga Ram Patel Vs Mohammad Zaheed Khan and Another
Madhya Pradesh High Court · (2008) ACJ 2763
High Courts17 Apr 2007Allowed
Narain Lal Vs Board of Revenue and Others
Madhya Pradesh High Court · (2007) 3 MPHT 128 : (2007) 2 MPLJ 467
Constitution of India, 1950 — Article 226
High Courts17 Apr 2007Allowed
Ravindra Bharati Vs S.V. Electricals Limited and Others
Madhya Pradesh High Court · (2007) 2 BC 414
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts17 Apr 2007
Kavawatibai and Others Vs Mohanlal and Others
Madhya Pradesh High Court · (2008) ACJ 1808
Motor Vehicles Act, 1988 — Section 173
High Courts13 Apr 2007Dismissed
Commissioner of Income Tax Vs M.P. Financial Corporation
Madhya Pradesh High Court · (2008) 299 ITR 297 : (2008) 173 TAXMAN 44
Income Tax Act, 1961 — Section 260A
High Courts13 Apr 2007Allowed
Umed Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 JLJ 338 : (2007) 3 MPHT 275
Penal Code, 1860 (IPC) — Section 147, 149, 302, 307
High Courts13 Apr 2007
Jaipal Singh and others Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 97
Constitution of India, 1950 — Article 226Madhya Pradesh Minor Minerals Rules, 1996 — Rule 5
High Courts13 Apr 2007Allowed
Asian Electronics Ltd., Thane Vs M.P. State Electricity Board and others
Madhya Pradesh High Court · (2007) 3 MPLJ 203
Arbitration and Conciliation Act, 1996 — Section 17Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts13 Apr 2007Dismissed
Commissioner of Income Tax Vs Damodardas Ralhi (HUF)
Madhya Pradesh High Court · (2007) 04 MP CK 0008
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1961 — Section 132, 260A, 68, 7
High Courts12 Apr 2007
Mukesh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2008) CriLJ 1340
Penal Code, 1860 (IPC) — Section 332, 34, 394, 397
High Courts12 Apr 2007
Veer Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 4506 : (2007) ILR (MP) 1684 : (2007) 3 JLJ 276 : (2007) 3 MPLJ 580 : (2007) 4 RCR(Criminal) 843
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 209, 319, 482Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts12 Apr 2007Dismissed
Vishnu Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 21
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 37, 8
High Courts12 Apr 2007Allowed
Jethanand and Company Vs Mohan and Company
Madhya Pradesh High Court · (2007) 3 MPLJ 584 : (2007) 3 MPLJ 534
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 101, 102, 34
High Courts11 Apr 2007Dismissed
Kailash Prasad Tiwari Vs M.P. Industrial Tribunal and Others
Madhya Pradesh High Court · (2008) 2 MPJR 222
High Courts11 Apr 2007Allowed
Smt. Shakuntala and Others Vs Kanna Dangi and Others
Madhya Pradesh High Court · (2007) ACJ 2486 : AIR 2007 MP 237 : (2007) 3 MPLJ 499
Motor Vehicles Act, 1988 — Section 163, 173Payment of Wages Act, 1936 — Section 2
High Courts11 Apr 2007
Jhabbu Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 346
Penal Code, 1860 (IPC) — Section 376, 441, 457
High Courts11 Apr 2007Allowed
Smt. Kamla Patel, Ramesh Kumar Mishra and Others, Sanjay Singh Chauhan and Smt. Shashi Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2007 MP 192 : (2007) ILR (MP) 1059 : (2007) 3 MPHT 45 : (2007) 2 MPJR 307
Constitution of India, 1950 — Article 19Indian Medical Council Act, 1956 — Section 15, 2, 25