High Courts26 Apr 2007Dismissed
J.B. Sharma Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 MPJR 208
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,658 judgments · page 1,323 of 2,383
High Courts26 Apr 2007Allowed
Totalfinaelf India Limited and Others Vs Shri Shyam Babu
Madhya Pradesh High Court · (2007) 3 MPHT 340
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Apr 2007Dismissed
Rakesh Vs Narayan and Others
Madhya Pradesh High Court · (2008) ACJ 2267
Workmens Compensation Act, 1923 — Section 30
High Courts25 Apr 2007
Commissioner of Income Tax Vs Ajit Singh Khajanchi
Madhya Pradesh High Court · (2007) 211 CTR 403 : (2008) 297 ITR 95 : (2007) 163 TAXMAN 426
Income Tax Act, 1961 — Section 256, 45
High Courts24 Apr 2007
Nair Coal Services Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (2008) 2 MPJR 202 : (2008) 4 MPLJ 55
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts24 Apr 2007
Nair Coal Services Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 2 MPJR 202
Constitution of India, 1950 — Article 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts23 Apr 2007Dismissed
Ashok Bisen and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 267 : (2007) 2 MPLJ 504
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts20 Apr 2007Allowed
Prem Singh Jhala Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 4 MPLJ 129
Constitution of India, 1950 — Article 21, 226, 227
High Courts20 Apr 2007Allowed
Subhash Raut Vs State of M.P and Others
Madhya Pradesh High Court · (2007) 2 MPJR 386
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts20 Apr 2007Allowed
Runabai and Others Vs Mannalal and Others
Madhya Pradesh High Court · (2008) ACJ 1623
Motor Vehicles Act, 1988 — Section 166, 167
High Courts19 Apr 2007Allowed
Union of India and Others Vs Smt. Ramanti Devi
Madhya Pradesh High Court · (2008) 2 MPJR 182
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts19 Apr 2007
Madhusudan Upadhyay Vs State of M.R and Others
Madhya Pradesh High Court · (2008) 3 MPJR 182
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts19 Apr 2007
Sevakram Vs Ashok and Another
Madhya Pradesh High Court · (2008) ACJ 1816
Motor Vehicles Act, 1988 — Section 173
High Courts19 Apr 2007Allowed
Kishore Lowalekar Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 412
High Courts19 Apr 2007
Smt. Fatema Bai and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 513 : (2008) 2 MPLJ 147
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 12, 13, 14
High Courts19 Apr 2007Dismissed
Matsaya Udyog Sahkari Samiti Maryadit Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 04 MP CK 0053
High Courts19 Apr 2007Dismissed
Sunil and Others and Manohar and Others Vs Smt. Vimla Bai and Others
Madhya Pradesh High Court · (2007) 2 JLJ 432 : (2007) 3 MPHT 95 : (2007) 2 MPLJ 438
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(b)
High Courts19 Apr 2007
Manohar Dass Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 271
Criminal Procedure Code, 1973 (CrPC) — Section 377, 386, 397, 401Penal Code, 1860 (IPC) — Section 149, 323, 325, 326, 34
High Courts19 Apr 2007
Mohammad Abdul Kalam Vs C. Shrinivas Raghwan and Others
Madhya Pradesh High Court · (2008) ACJ 2852
High Courts19 Apr 2007Allowed
Uniscans and Sonics Ltd. Vs M.P. Electricity Board and Others
Madhya Pradesh High Court · (2008) 3 MPHT 555 : (2008) 2 MPLJ 143
Electricity Act, 1910 — Section 2(c)