High Courts10 Sept 2012
Deenanath Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0092
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 31 of 98
High Courts10 Sept 2012
Fagulal Dahariya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0091
High Courts10 Sept 2012
Ashish Mishra and others Vs State of MP and others
Madhya Pradesh High Court · (2012) 09 MP CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 176
High Courts07 Sept 2012Dismissed
Illume-Tech Solutions and Services Vs Netlink Software Group Private Limited
Madhya Pradesh High Court · (2012) ILR (MP) 3029
Companies Act, 1956 — Section 433, 433(1)(a), 433(e), 434, 434(1)(a)
High Courts07 Sept 2012
Vijay Kori Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0282
Penal Code, 1860 (IPC) — Section 376
High Courts07 Sept 2012
Surat Singh and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 34, 436
High Courts07 Sept 2012
Rambagas Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0280
Penal Code, 1860 (IPC) — Section 324
High Courts07 Sept 2012Dismissed
Mukesh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0279
Penal Code, 1860 (IPC) — Section 325, 34
High Courts07 Sept 2012
Ramdayal Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0261
High Courts07 Sept 2012Dismissed
Mukesh Kumar Gupta Vs State of M.P.
Madhya Pradesh High Court · (2012) 09 MP CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 307, 336, 34, 427
High Courts07 Sept 2012
Ravindra Singh Vs State of M.P.
Madhya Pradesh High Court · (2012) 09 MP CK 0246
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts07 Sept 2012
Shrikrishna Sharma Vs State of M.P.
Madhya Pradesh High Court · (2012) 09 MP CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts07 Sept 2012
Nahar Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) 09 MP CK 0225
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts07 Sept 2012
Raju Kachhi @ Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0224
Penal Code, 1860 (IPC) — Section 307, 324
High Courts07 Sept 2012
Satyasheel Sahu Vs Additional Commissioner, Jabalpur and others
Madhya Pradesh High Court · (2012) 09 MP CK 0196
Penal Code, 1860 (IPC) — Section 306, 34
High Courts07 Sept 2012Allowed
Uday Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0195
High Courts07 Sept 2012
Umed Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0180
Penal Code, 1860 (IPC) — Section 294, 323, 341
High Courts07 Sept 2012
Indrajeet Singh Vs State of MP
Madhya Pradesh High Court · (2012) 09 MP CK 0167
Penal Code, 1860 (IPC) — Section 142, 147, 148, 149, 294
High Courts07 Sept 2012
Narendra Singh Yadav Vs State of M.P.
Madhya Pradesh High Court · (2012) 09 MP CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts07 Sept 2012
Sampoorna Gyanganga Siksha Evam Samaj Kalyan Samiti Vs The State of M.P. and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0162