High Courts11 Sept 2012
Sanjulata Chaudhary Vs Union of India
Madhya Pradesh High Court · (2013) 1 MPHT 21 : (2012) 4 MPLJ 424
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 123(c), 124A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 30 of 98
High Courts11 Sept 2012Allowed
Rajendra Prasad Bansal Vs Mukesh Kumar Jain
Madhya Pradesh High Court · (2012) 09 MP CK 0086
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 63(2), 65, 65(c)
High Courts11 Sept 2012
Abhishek Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 09 MP CK 0085
Constitution of India, 1950 — Article 14, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts11 Sept 2012Dismissed
Smt. Uma and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 172 : (2013) 1 MPHT 56
Civil Procedure Code, 1908 (CPC) — Section 90
High Courts11 Sept 2012Allowed
Kisna and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2519
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts11 Sept 2012Dismissed
Smt. Sonam Sikarwar Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 09 MP CK 0008
Constitution of India, 1950 — Article 14, 226
High Courts11 Sept 2012Allowed
State of M.P. and Others Vs Ajit
Madhya Pradesh High Court · (2013) ILR (MP) 16 : (2013) 1 MPHT 225
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts10 Sept 2012
Rajendra Kumar Shiv Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 2901 : (2012) 4 MPJR 94
Madhya Pradesh Service (Gram Panchayat Secretary Recruitment and Conditions of Service) Rules, 2011 — Rule 6(7)
High Courts10 Sept 2012
Uma Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0238
High Courts10 Sept 2012
Raj Kumar Jain Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0235
High Courts10 Sept 2012
Gyan Bai Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0206
High Courts10 Sept 2012Allowed
Mahaweer Prasad Bhatt Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0197
High Courts10 Sept 2012
Parasram Baghel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0185
High Courts10 Sept 2012
Shambhu Prasad Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0174
High Courts10 Sept 2012
Syad Nazim Ali Mer Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0173
High Courts10 Sept 2012
Prasad Tiwari Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0172
High Courts10 Sept 2012
Rameshwar Prasad Gupta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0171
High Courts10 Sept 2012Allowed
Ramsarowar Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0170
High Courts10 Sept 2012
Mohd. Naeem Khan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0169
High Courts10 Sept 2012
Bhagwan Sad Chaturvedi Vs The State of Madhya Pradesh, School Education Department
Madhya Pradesh High Court · (2012) 09 MP CK 0168