High Courts22 Mar 2007Allowed
Zamku Bhilala and Others Vs Masari Bhilala and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 580
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 39 of 51
High Courts22 Mar 2007Allowed
Allied Asia Gears Limited Vs Union of India (UOI)
Madhya Pradesh High Court · (2008) 232 ELT 591 : (2008) 12 STR 707
High Courts22 Mar 2007Allowed
Satyanarayan Gaud Vs Ramsingh, Deceased through L.R. Prithwisingh, Deceased through L.Rs. Mahaveer Singh and Others
Madhya Pradesh High Court · AIR 2007 MP 268 : (2007) 3 MPHT 286 : (2007) 3 MPLJ 384 : (2007) 103 RD 418
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 23, 33, 35, 38
High Courts22 Mar 2007Dismissed
Shudha Vs Charan Singh and Another
Madhya Pradesh High Court · (2007) 3 CGLJ 6
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts21 Mar 2007Dismissed
Anil Kumar Jain Vs Smt. Maya Jain
Madhya Pradesh High Court · (2008) 2 MPJR 89
Hindu Marriage Act, 1955 — Section 13B, 13B(2), 28
High Courts21 Mar 2007Allowed
Anki and Others Vs Kallu and Others
Madhya Pradesh High Court · (2008) ACJ 2513
Motor Vehicles Act, 1988 — Section 140
High Courts21 Mar 2007Dismissed
Commissioner of Income Tax Vs Chirag Metal Rolling Mills (P) Ltd.
Madhya Pradesh High Court · (2007) 163 TAXMAN 471
Income Tax Act, 1961 — Section 143, 271
High Courts21 Mar 2007
Soram Bai Vs Pawan Yadav and Others
Madhya Pradesh High Court · (2008) ACJ 2748
Motor Vehicles Act, 1988 — Section 147, 147(1)(b)
High Courts21 Mar 2007
Swadesh Kumar Jain Vs Jayanti and Others
Madhya Pradesh High Court · (2008) ACJ 2110
Motor Vehicles Act, 1988 — Section 173
High Courts20 Mar 2007Allowed
Mangilal Patidar and others Vs Dambarlal Patidar and another
Madhya Pradesh High Court · (2007) 4 MPLJ 200
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts20 Mar 2007Dismissed
Mannu and others Vs Collector, Tikamgarh and others
Madhya Pradesh High Court · (2007) ILR (MP) 602 : (2007) 3 MPLJ 216
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 3, 4
High Courts20 Mar 2007
Crompton Greeves Limited Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 10 VST 102
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)
High Courts20 Mar 2007Dismissed
Kamlesh Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 JLJ 395
Constitution of India, 1950 — Article 226Madhya Pradesh Sports and Youth Welfare Class II (Non-Gazetted) Service Recruitment Rules, 1998 — Rule 6, 6.1
High Courts20 Mar 2007
Devdas and Others Vs Kalyan and Others
Madhya Pradesh High Court · (2007) ACJ 1756
High Courts20 Mar 2007Allowed
Sitaram and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 03 MP CK 0059
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts20 Mar 2007Allowed
Vishwanath Gupta and Others Vs Virendra Nath Agrawal and Others
Madhya Pradesh High Court · AIR 2007 MP 148 : (2007) ILR (MP) 630 : (2007) 2 JLJ 347 : (2007) 1 MPJR 412 : (2007) 4 MPLJ 281
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Succession Act, 1956 — Section 22, 8Partition Act, 1893 — Section 4
High Courts19 Mar 2007Dismissed
State of Madhya Pradesh Vs Govind Singh
Madhya Pradesh High Court · (2007) CriLJ 3845
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts19 Mar 2007Allowed
Pappu @ Dinesh Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 168 : (2007) 3 MPLJ 115
Criminal Procedure Code, 1973 (CrPC) — Section 41Public Gambling Act, 1867 — Section 13, 3, 4
High Courts19 Mar 2007Dismissed
Rajneesh Kapoor Vs Union of India (UOI) and Another
Madhya Pradesh High Court · AIR 2007 MP 204
Constitution of India, 1950 — Article 14, 19, 21, 226, 25Motor Vehicles Act, 1988 — Section 129, 2, 85
High Courts19 Mar 2007
Indian Infrastructure Equipment Ltd. and Another Vs Check-Post Officer and Others
Madhya Pradesh High Court · (2007) 3 MPLJ 614 : (2006) 2 MPLJ 527 : (2007) 9 VST 457
Constitution of India, 1950 — Article 226, 227