High Courts29 Mar 2007Dismissed
State of M.P. Vs Sunil Jain and Others
Madhya Pradesh High Court · (2008) CriLJ 785 : (2007) 3 MPLJ 372
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 38 of 51
High Courts28 Mar 2007Allowed
P.K. Bachaspati and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 JLJ 327
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts28 Mar 2007Allowed
Abdul Hafiz and Another Vs Babloo and Another
Madhya Pradesh High Court · (2009) ACJ 1057
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 173(1)
High Courts28 Mar 2007
Sarita and Others Vs Mahboob Khan and Another
Madhya Pradesh High Court · (2008) ACJ 2354
High Courts28 Mar 2007Dismissed
Siddhartha Tubes Ltd. and another Vs Union of India and others
Madhya Pradesh High Court · (2007) 3 MPLJ 492
Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2007Dismissed
Shikha Gehlot Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 4 MPLJ 98
High Courts28 Mar 2007Allowed
Union of India and Others Vs Satyanand Singh
Madhya Pradesh High Court · (2008) 1 MPJR 276
Army Act, 1950 — Section 42(e)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts26 Mar 2007Allowed
Shantilal Vs Sumankant
Madhya Pradesh High Court · (2007) 3 BC 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts26 Mar 2007Dismissed
Commissioner of Income Tax Vs Frontline Software and Services (P) Ltd.
Madhya Pradesh High Court · (2007) 210 CTR 407 : (2008) 301 ITR 396 : (2008) 167 TAXMAN 290
Constitution of India, 1950 — Article 2, 366
High Courts23 Mar 2007Allowed
Saira Bano Vs Bitthal Balu Godekar and Others
Madhya Pradesh High Court · (2008) 4 MPHT 204 : (2008) 4 MPLJ 216
Legal Services Authorities Act, 1987 — Section 20(3), 20(4), 20(5)
High Courts23 Mar 2007Allowed
Vikas Enterprises Vs Assistant Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2007) 10 VST 94
Madhya Pradesh Bakaya Rashi Saral Safnadhan Yojana Rules, 2002 — Clause 7Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 69
High Courts23 Mar 2007
Munni Bai Vs Krishna Pal Singh and Others
Madhya Pradesh High Court · (2007) 3 MPHT 73 : (2007) 3 MPLJ 186
High Courts23 Mar 2007
Madan Parmaliya Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) ILR (MP) 468 : (2007) 2 MPHT 221
Constitution of India, 1950 — Article 226, 243W, 243ZD
High Courts23 Mar 2007Dismissed
Jagdish Constructions Ltd. Vs M.P. Rural Road Development Authority and Others
Madhya Pradesh High Court · AIR 2007 MP 266 : (2008) 1 BC 74 : (2007) 2 CTLJ 411
High Courts23 Mar 2007Dismissed
P. Bhargava Vs Union of India and others
Madhya Pradesh High Court · (2007) 3 MPLJ 150
All India Services (Confidential Roll) Rules, 1970 — Rule 2(B)
High Courts23 Mar 2007Dismissed
Ram Kishan Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 190
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 72(3)
High Courts23 Mar 2007Dismissed
Mahanagar Safai Kamgar, Kalyan Sahkari Samiti Maryadit Vs Municipal Corporation, Jabalpur and others
Madhya Pradesh High Court · (2007) 3 MPLJ 450
Constitution of India, 1950 — Article 14Madhya Pradesh Municipal Corporation (Financial Powers of Authorities and Contract) Rules, 1994 — Rule 3, 4
High Courts23 Mar 2007Allowed
Umesh Kumar Gandhi and another Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 511
High Courts23 Mar 2007Allowed
Smt. Laxmi Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 775 : (2007) 2 MPJR 226
Criminal Procedure Code, 1973 (CrPC) — Section 154, 200Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts22 Mar 2007Dismissed
Pradeep Rajoria Vs Chandra Pratap Singh Kushwah and Others
Madhya Pradesh High Court · (2007) 03 MP CK 0106