High Courts09 Apr 2007
Vinay Kumar Sharma (deceased through L.Rs.) and Others Vs Mahesh Kumar Joshi and Others
Madhya Pradesh High Court · (2008) ACJ 2421
Fatal Accidents Act, 1855 — Section 2Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 36 of 51
High Courts05 Apr 2007Dismissed
Ram Sharan Verma Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 226
Constitution of India, 1950 — Article 226State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 50(3)(ii)
High Courts05 Apr 2007Allowed
Santosh Kumar and Another Vs Jagdish Prasad and Others
Madhya Pradesh High Court · (2008) ACJ 1070
Motor Vehicles Act, 1988 — Section 140, 173
High Courts05 Apr 2007Allowed
Ramabhilsh Kori Vs State of M.P. and others
Madhya Pradesh High Court · (2007) 3 MPLJ 300
Madhya Pradesh Excise Act, 1915 — Section 7(a), 7(e)
High Courts05 Apr 2007Allowed
Umesh Kumar Modi Vs Talera Traders and Another
Madhya Pradesh High Court · (2007) 2 ALD(Cri) 9 : (2007) 3 BC 396
Criminal Procedure Code, 1973 (CrPC) — Section 138, 148, 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts05 Apr 2007
Parwata and Another Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 212
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3
High Courts05 Apr 2007Allowed
Alawa Neelmani Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) ILR (MP) 761 : (2007) 3 MPHT 55 : (2007) 3 MPLJ 143
Constitution of India, 1950 — Article 342
High Courts05 Apr 2007
Commissioner of Income Tax Vs Morena Re-Rolling Industries Dev. Co. (P) Ltd.
Madhya Pradesh High Court · (2007) 211 CTR 407 : (2007) ILR (MP) 700 : (2008) 301 ITR 112 : (2007) 3 MPHT 133 : (2008) 172 TAXMAN 205
Income Tax Act, 1961 — Section 271
High Courts05 Apr 2007Dismissed
Ku. Parwati Bai Thakur Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 3 MPHT 63
Constitution of India, 1950 — Article 226, 227Representation of the People Act, 1951 — Section 81
High Courts05 Apr 2007Dismissed
Vishnu Prasad Vs State of M.P.
Madhya Pradesh High Court · (2007) 3 MPHT 154
Penal Code, 1860 (IPC) — Section 302, 342
High Courts04 Apr 2007
R.M. Mishra and Others Vs M.P.R.T.C. and Another
Madhya Pradesh High Court · (2007) 115 FLR 1014
High Courts04 Apr 2007
Pooran Lal and Another Vs Amratlal and Others
Madhya Pradesh High Court · (2008) ACJ 2795
Motor Vehicles Act, 1988 — Section 173
High Courts03 Apr 2007Allowed
Hariram Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 JLJ 136 : (2007) 3 MPLJ 554
Penal Code, 1860 (IPC) — Section 113B, 304B, 306, 498A
High Courts03 Apr 2007
New India Assurance Co. Ltd. Vs Smt. Kusumbai and Others
Madhya Pradesh High Court · (2007) ACJ 2047 : (2007) 3 MPHT 371
Motor Vehicles Act, 1988 — Section 149, 173
High Courts03 Apr 2007Dismissed
Madhuri Aswani Vs Arjundas Aswani
Madhya Pradesh High Court · (2007) 3 MPLJ 550
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 28Penal Code, 1860 (IPC) — Section 494, 498A
High Courts03 Apr 2007Dismissed
Rama and Company Vs State of M.P. and Another
Madhya Pradesh High Court · (2007) 3 JLJ 220 : (2007) 3 MPHT 325 : (2007) 3 MPLJ 154
Constitution of India, 1950 — Article 226, 227, 323A
High Courts03 Apr 2007
Smt. Sushila and Another Vs Rajbeer Singh and Another
Madhya Pradesh High Court · (2008) ACJ 1262 : (2007) 3 MPLJ 361
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts03 Apr 2007Allowed
Lajjagiri and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) 3 MPLJ 314
Transfer of Property Act, 1882 — Section 3, 73
High Courts03 Apr 2007Dismissed
The National Insurance Co. Ltd. Vs Hukumchand and Others
Madhya Pradesh High Court · (2007) 2 ACC 863 : (2008) ACJ 1318 : AIR 2007 MP 179 : (2007) 3 MPLJ 111
Motor Vehicles Act, 1988 — Section 149, 173
High Courts03 Apr 2007Allowed
Poonamchand Vs Murti Madanmohanji and Others
Madhya Pradesh High Court · (2007) ILR (MP) 533 : (2007) 3 MPHT 24 : (2007) 3 MPLJ 340
Civil Procedure Code, 1908 (CPC) — Section 10, 11