High Courts03 Apr 2007Dismissed
Japika chemical industries (India) Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 497
Madhya Pradesh Commercial Tax Act, 1994 — Section 27(8), 27(9)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 37 of 51
High Courts03 Apr 2007Dismissed
Vidushi and Others Vs Gita and Others
Madhya Pradesh High Court · (2008) ACJ 2166
Motor Vehicles Act, 1988 — Section 173
High Courts02 Apr 2007Allowed
Manohar Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 837 : (2007) 3 MPHT 349
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts02 Apr 2007
Jagdish and Others Vs Naresh Soni and Others
Madhya Pradesh High Court · (2007) ILR (MP) 640 : (2007) 2 JLJ 241 : (2007) 3 MPHT 234 : (2007) 2 MPLJ 543 : (2007) 2 MPLJ 513
Penal Code, 1860 (IPC) — Section 304A
High Courts02 Apr 2007Dismissed
Amarjeet Singh Vs Narendra Kaur and Others
Madhya Pradesh High Court · (2007) 2 DMC 715
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts30 Mar 2007Allowed
Ramcharan Vs The State of Chhattisgarh
Madhya Pradesh High Court · (2007) 21 CriminalCC 936
Penal Code, 1860 (IPC) — Section 304A
High Courts30 Mar 2007Allowed
National Commodity and Derivatives Exchange Ltd. Vs Sajal Tiwari and Others
Madhya Pradesh High Court · (2007) 4 BC 339
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts30 Mar 2007Allowed
Kishan Gopal Vassal and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 4 MPHT 388 : (2007) 3 MPLJ 138 : (2008) 1 RCR(Criminal) 867
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 24, 27, 34Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 34
High Courts30 Mar 2007
Mishrilal and Others Vs Rati Ram and Others
Madhya Pradesh High Court · (2007) 3 MPHT 159 : (2007) 2 MPLJ 386
Evidence Act, 1872 — Section 29, 3
High Courts30 Mar 2007Allowed
Nagar Palika Parishad, Morena Vs Nemee Chand
Madhya Pradesh High Court · (2007) 4 MPLJ 416
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts29 Mar 2007
Rakesh Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 DMC 119
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302, 304B
High Courts29 Mar 2007Allowed
Priyanka Pandey Vs Secretary, Board of Secondary Education and Another
Madhya Pradesh High Court · AIR 2007 MP 235
Constitution of India, 1950 — Article 226
High Courts29 Mar 2007Allowed
Brijlal Khilwani Vs Sohan and Others
Madhya Pradesh High Court · (2007) ACJ 1666 : (2007) 2 JLJ 328
Motor Vehicles Act, 1988 — Section 2
High Courts29 Mar 2007Allowed
Premabai and Others Vs Kilol Singh and Others
Madhya Pradesh High Court · (2007) ACJ 1464
High Courts29 Mar 2007
Rajendra Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2007) ILR (MP) 874 : (2007) 3 MPHT 70 : (2007) 2 MPJR 112
Constitution of India, 1950 — Article 226
High Courts29 Mar 2007Allowed
Vijay Prakash Tiwari Vs Smt. Satya Bhama Devi and Others
Madhya Pradesh High Court · (2007) 3 MPHT 65
High Courts29 Mar 2007Allowed
Paramjeet Singh Chawala Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) CriLJ 3343
Criminal Procedure Code, 1973 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 107, 306
High Courts29 Mar 2007
Suresh Singh Gurjar Vs Vineet Goyal and Others
Madhya Pradesh High Court · (2007) ACJ 2762 : (2008) 4 MPHT 86 : (2007) 4 MPLJ 6
Motor Vehicles Act, 1988 — Section 173
High Courts29 Mar 2007Dismissed
Nathuji Dhakad and Another Vs Sohanlal Agrawal
Madhya Pradesh High Court · (2007) 3 MPHT 283
Civil Procedure Code, 1908 (CPC) — Section 151, 152Limitation Act, 1963 — Section 5
High Courts29 Mar 2007Dismissed
Dy. Commissioner of Income Tax, Special Range-2 Vs Vippy Solvex Products Ltd.
Madhya Pradesh High Court · (2007) 2 MPLJ 452 : (2007) 164 TAXMAN 483
Income Tax Act, 1961 — Section 143