High Courts09 Jan 2007
Indian Potash Ltd. Vs Union of India
Madhya Pradesh High Court · (2007) 2 MPLJ 209
Railways Act, 1989 — Section 106, 106(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 51 of 51
High Courts09 Jan 2007Allowed
Amar Singh and Others Vs Pooran and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 215
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 6 Rule 17
High Courts08 Jan 2007Dismissed
Smt. Rakhi Mishra Vs Sanjay Mishra
Madhya Pradesh High Court · (2007) 2 MPLJ 269
Civil Procedure Code, 1908 (CPC) — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts08 Jan 2007
Shri Sudhir Nigam Vs Debts Recovery Tribunal and Others
Madhya Pradesh High Court · (2008) 2 MPJR 360
Income Tax Act, 1961 — Rule 57(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29
High Courts05 Jan 2007Allowed
Mangilal and Others Vs State of M.P.
Madhya Pradesh High Court · (2007) 2 JLJ 260 : (2007) 2 MPLJ 177
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Jan 2007Dismissed
Diwan Jodharam, Contractor Vs Union of India (UOI)
Madhya Pradesh High Court · (2007) 3 ARBLR 229 : (2007) 2 MPLJ 369
Arbitration Act, 1940 — Section 20, 8
High Courts05 Jan 2007Allowed
Noor Jahan Begum Vs State of M.P. and Others
Madhya Pradesh High Court · (2007) 2 CTLJ 395 : (2007) 2 MPLJ 251
High Courts05 Jan 2007Dismissed
Ram Niwas Awasthy Vs Narayan Prasad and Another
Madhya Pradesh High Court · (2007) ILR (MP) 551 : (2007) 2 MPLJ 332
Transfer of Property Act, 1882 — Section 122, 123
High Courts04 Jan 2007Allowed
Dayalu @ Dayaram Vs State of M.P.
Madhya Pradesh High Court · (2008) 2 MPJR 33
Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 376(1)
High Courts04 Jan 2007Allowed
New Vikram Cement Vs Addl. Commissioner of Commercial Tax and others
Madhya Pradesh High Court · (2007) 3 MPLJ 352
Madhya Pradesh Commercial Tax Act, 1994 — Section 26(4)(a)Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 13
High Courts04 Jan 2007Allowed
State of M.P. Vs Sanjay Construction
Madhya Pradesh High Court · (2007) 2 MPLJ 411
Arbitration Act, 1940 — Section 21, 39
High Courts04 Jan 2007Allowed
Sangam Tea Centre Vs Asstt. Commissioner of Commercial Tax and others
Madhya Pradesh High Court · (2007) 4 MPLJ 335
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1), 44(2)
High Courts04 Jan 2007Dismissed
I.C.B. Pvt. Ltd., Indore Vs Addl. Commissioner of commercial tax and Others
Madhya Pradesh High Court · (2007) 2 MPLJ 464
Madhya Pradesh Commercial Tax Act, 1994 — Section 69Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976 — Section 69
High Courts04 Jan 2007Allowed
Choudhary Builders (P) Ltd. Vs Principal Secretary, Union of India (UOI) and Others
Madhya Pradesh High Court · (2007) 209 CTR 133 : (2007) ILR (MP) 738 : (2007) 295 ITR 98 : (2007) 3 MPLJ 472 : (2007) 162 TAXMAN 13
Income Tax Act, 1961 — Section 131, 260A
High Courts03 Jan 2007Allowed
Keshav Prasad Sahu Vs Smt. Mamta Bai and Others
Madhya Pradesh High Court · (2007) 2 MPHT 247
Motor Vehicles Act, 1988 — Section 149
High Courts02 Jan 2007Dismissed
Narendra Kumar Makkad Vs Tekchand Jain and Another Deshraj Vs Arvind Kumar and Others
Madhya Pradesh High Court · (2007) 1 MPJR 345
Madhya Pradesh Sahkari Bhoomi Vikas Bank Adhiniyam, 1966 — Section 21
High Courts02 Jan 2007Dismissed
Raj Bai and Others Vs Shashi Kant Pandey
Madhya Pradesh High Court · (2007) 2 MPLJ 115
High Courts02 Jan 2007Allowed
Jagan and Others Vs State of M.P.
Madhya Pradesh High Court · (2008) 1 JLJ 228 : (2007) 2 MPLJ 327
Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 148, 149, 201, 302