High Courts13 Mar 2007Allowed
Chandmal Vs Laxminarayan and Another
Madhya Pradesh High Court · (2009) ACJ 1187
Motor Vehicles Act, 1988 — Section 140, 140(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2007
1,018 judgments · page 41 of 51
High Courts13 Mar 2007Dismissed
Satyendra Kushwaha Vs Jitendra Kumar and Another
Madhya Pradesh High Court · (2007) 2 MPHT 324
Employees Compensation Act, 1923 — Section 30
High Courts13 Mar 2007
Shivmangal through L.Rs. Vs Narainprasad and Others
Madhya Pradesh High Court · (2007) 3 MPHT 441 : (2007) 2 MPLJ 445
Hindu Succession Act, 1956 — Section 13, 8
High Courts12 Mar 2007
Guddi Devi and Others Vs Madhya Pradesh State Road Transport Corporation and Others
Madhya Pradesh High Court · (2008) ACJ 1545
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts12 Mar 2007
Hind Syntex Ltd. Vs Shree Mangal and Others
Madhya Pradesh High Court · (2008) 1 CivCC 6 : (2007) 4 MPHT 112 : (2007) 3 MPLJ 243 : (2007) 4 RCR(Criminal) 832
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Mar 2007Allowed
Hirendra Bhola Vs Gulati Marketing Company and Another
Madhya Pradesh High Court · AIR 2007 MP 165
Partnership Act, 1932 — Section 69
High Courts12 Mar 2007Dismissed
Commissioner of Income Tax Vs Mansukhlal Ratanlal Jain (Chopra)
Madhya Pradesh High Court · (2007) 03 MP CK 0001
Income Tax Act, 1961 — Section 132A, 158BFA(2), 260A
High Courts09 Mar 2007Allowed
Pushparaj Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2007) 3 MPHT 303
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 55
High Courts09 Mar 2007
Vijayprakash Jatav and Another Vs Hanif Khan and Others
Madhya Pradesh High Court · (2008) ACJ 577
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts09 Mar 2007Dismissed
Ramavatar and Another Vs State of M.P.
Madhya Pradesh High Court · (2007) ILR (MP) 828 : (2007) 2 MPLJ 280
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts08 Mar 2007
Laxmi Grih Udyog and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 2007 MP 114 : (2007) 3 BC 723 : (2007) 3 MPHT 518
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts08 Mar 2007Dismissed
Natwarlal and Another Vs State of M.P. and Another
Madhya Pradesh High Court · AIR 2007 MP 128 : (2007) 2 MPHT 311
High Courts08 Mar 2007Allowed
Imrat Vs State of M.P.
Madhya Pradesh High Court · (2007) 4 MPLJ 113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Mar 2007Dismissed
Smt. Leena Vs Devesh Kumar and Another
Madhya Pradesh High Court · (2008) 1 MPJR 217
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 372, 384
High Courts07 Mar 2007Allowed
Satya Prakash Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2008) 1 MPJR 210
High Courts07 Mar 2007Dismissed
National Insurance Co. Ltd. and etc. Vs Shrikanl Vinod Tiwari and Others
Madhya Pradesh High Court · (2007) ACJ 2809 : (2007) ILR (MP) 312 : (2007) 2 JLJ 138 : (2007) 3 MPHT 103 : (2007) 2 MPJR 237 : (2007) 3 MPLJ 130
Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 37Central Excises and Salt Act, 1944 — Section 11B
High Courts07 Mar 2007Dismissed
Leena Vs Devesh Kumar and Another
Madhya Pradesh High Court · (2008) 1 MPJR 217 : (2008) 1 MPLJ 482
Civil Procedure Code, 1908 (CPC) — Section 115Special Marriage Act, 1954 — Section 27Succession Act, 1925 — Section 372, 384, 387
High Courts06 Mar 2007Allowed
Anita and Others Vs Dharmendra and Others
Madhya Pradesh High Court · (2008) ACJ 2086
Motor Vehicles Act, 1988 — Section 173
High Courts06 Mar 2007
Nandan Tiwari Vs Virendra Kumar and Others
Madhya Pradesh High Court · (2007) 2 ACC 819 : (2008) ACJ 1204
Penal Code, 1860 (IPC) — Section 297, 337
High Courts06 Mar 2007
Amar Singh and Others Vs Gulam Mohd. and Others
Madhya Pradesh High Court · (2007) 2 ACC 763