High Courts03 Nov 1997Allowed
Mohd. Karim Khan Vs Shamsher Khan Hasan Khan and Another
Madhya Pradesh High Court · (1999) 1 MPLJ 549
Motor Vehicles Act, 1988 — Section 10, 10(2), 147, 149(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 5 of 36
High Courts03 Nov 1997Dismissed
Firm Jadao chand Keshrimal Vs Mishrilai (deceased) through LRs (Rajmal and another) and Another
Madhya Pradesh High Court · (1998) 2 MPJR 10
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, 64
High Courts30 Oct 1997Dismissed
Munnalal Vs Roop Rekha
Madhya Pradesh High Court · (1998) 2 DMC 196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25(1), 25(2), 28
High Courts23 Oct 1997
Pandu Mishra and Others Vs Divisional Manager of M.P. State Road Transport Corporation and Others
Madhya Pradesh High Court · (1999) 3 LLJ 28
Employees State Insurance Act, 1948 — Section 53Workmens Compensation Act, 1923 — Section 3
High Courts22 Oct 1997
Society of Divine Providence Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1999) 235 ITR 339 : (1999) 102 TAXMAN 42
Income Tax Act, 1961 — Section 11, 12, 12A
High Courts22 Oct 1997Dismissed
Shiv Prasad Hamsahay Vishwakarma and Another Vs Smt. Shyambai Ahir and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 551
Motor Vehicles Act, 1988 — Section 149(2)
High Courts22 Oct 1997
SOCIETY OF DIVINE PROVIDENCE Vs UNION OF INDIA and Another
Madhya Pradesh High Court · (1998) 146 CTR 417
Income Tax Act, 1961 — Section 11, 12, 12A, 288
High Courts21 Oct 1997
Madhusudan Khandelwal and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 687
Madhya Pradesh Municipalities Act, 1961 — Section 323
High Courts21 Oct 1997
Bhogiram Verma Vs Regional Transport Authority, Morena and Others
Madhya Pradesh High Court · (1998) 1 ACC 527 : AIR 1998 MP 142 : (1998) 2 MPLJ 39
Central Motor Vehicles Rules, 1989 — Rule 88(2)Motor Vehicles Act, 1988 — Section 79
High Courts20 Oct 1997Allowed
Gyan Das Vs State of M.P. and Others
Madhya Pradesh High Court · (1999) 2 MPJR 126
Constitution of India, 1950 — Article 226
High Courts17 Oct 1997Dismissed
Om Prakash Aarya Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 301
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Contempt of Courts Act, 1971 — Section 10, 12
High Courts16 Oct 1997Allowed
Devendra @ Devanand Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 DMC 709
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Juvenile Justice Act, 1986 — Section 2
High Courts16 Oct 1997Allowed
Surendra Prasad Dwivedi Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 MPJR 144
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
High Courts15 Oct 1997
Sajanbai and Another Vs Illias Mohammad and Others
Madhya Pradesh High Court · (1999) ACJ 551
High Courts15 Oct 1997Dismissed
Metalman Pipe Manufacturing Co. Ltd. Vs Janaki Bai and Others
Madhya Pradesh High Court · (1999) ACJ 540 : (1998) 1 MPLJ 29
High Courts14 Oct 1997Dismissed
Archana Kashyap Vs Vijay Narendra Kumar Kashyap
Madhya Pradesh High Court · (1998) 1 MPLJ 163
Hindu Marriage Act, 1955 — Section 13, 21A
High Courts14 Oct 1997
Narayan Singh and Another Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 JLJ 93
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 34
High Courts14 Oct 1997Allowed
Sanjay Kumar Jain Vs Nagar Palika
Madhya Pradesh High Court · (1998) 2 LLJ 555 : (1998) 1 MPLJ 40
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts14 Oct 1997
Ramkishan @ Ramkrishna Dhakad Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 JLJ 254 : (1998) 1 MPLJ 589
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Adhiniyam, 1994 — Section 44, 44(3), 44(4), 44(6)
High Courts13 Oct 1997Allowed
Mahesh Prasad Kori Vs Gautam Kori and Others
Madhya Pradesh High Court · (1998) 2 MPJR 412
Madhya Pradesh Municipalities (Election Petition) Rules, 1962 — Rule 19Madhya Pradesh Municipalities Act, 1961 — Section 20