High Courts10 Jan 1997Dismissed
Bandhan Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 DMC 19
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 36 of 36
High Courts10 Jan 1997Dismissed
Manoj Singh @ Vishvanath Singh Vs State of M.P.
Madhya Pradesh High Court · (1999) 1 DMC 47
Penal Code, 1860 (IPC) — Section 302
High Courts09 Jan 1997Dismissed
Gyaso Bai and Another Vs Mahendra Singh and Others
Madhya Pradesh High Court · (1999) ACJ 1594
High Courts07 Jan 1997Dismissed
Smt. Phoolwati Hakim Vs Ramesh Manocha
Madhya Pradesh High Court · (1998) 2 MPJR 140
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23A, 23B
High Courts06 Jan 1997Allowed
In Re: Nilnita Chemicals Ltd.
Madhya Pradesh High Court · (1999) 96 CompCas 66
Companies Act, 1956 — Section 391, 394