High Courts03 Feb 1997Dismissed
Prem Pharmaceuticals Vs CCE and Another
Madhya Pradesh High Court · (1997) 70 ECR 244
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 34 of 36
High Courts03 Feb 1997
Leelawati and Others Vs Ravindra Kumar and Others
Madhya Pradesh High Court · (1998) ACJ 1306
Motor Vehicles Act, 1939 — Section 2(19)
High Courts31 Jan 1997Allowed
Charanlal Patel Vs Smt. Kavita Jain and Another
Madhya Pradesh High Court · AIR 1998 MP 16 : (1997) ILR (MP) 255
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts31 Jan 1997Allowed
M.P. Medical Officer's Association and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 1 JLJ 362 : (1997) 2 MPLJ 242
Criminal Procedure Code, 1973 (CrPC) — Section 164, 17, 20
High Courts30 Jan 1997
Steel Ingots Ltd. Vs Asstt. Collector of Central Excise
Madhya Pradesh High Court · (1998) 98 ELT 353
Central Excise Rules, 1944 — Rule 57GConstitution of India, 1950 — Article 226, 227
High Courts30 Jan 1997
Jasodabai and Ors Vs Shriram and Others
Madhya Pradesh High Court · (1997) 2 ACC 95
High Courts30 Jan 1997Dismissed
Arjunlal Agrawal Vs Union of India
Madhya Pradesh High Court · (1997) 2 MPJR 387
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts29 Jan 1997
Steel Ingots Limited Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1997) 70 ECR 247
Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 1997
Komal Ram and Another Vs Hankerlal and Others
Madhya Pradesh High Court · (1997) 2 ACC 67
Motor Vehicles Act, 1988 — Section 110B
High Courts28 Jan 1997Dismissed
Dilip Kumar Vs Bhaiyalal and Others
Madhya Pradesh High Court · (1998) 2 DMC 423 : (1997) 1 DMC 627
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Jan 1997Partly Allowed
Bank Note Press Vs Umrao Singh
Madhya Pradesh High Court · (1998) 1 LLJ 23 : (1997) 2 MPLJ 10
Workmens Compensation Act, 1923 — Section 4A
High Courts28 Jan 1997Dismissed
Laxman Singh Gaur and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 2 JLJ 61
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 409, 420, 468, 469, 471
High Courts27 Jan 1997
Pooran Lal Saraf Vs Chandraprakash
Madhya Pradesh High Court · (1998) 2 MPJR 270
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts27 Jan 1997Allowed
Akhilesh Kumar Jain Vs Satish Mohan and Others
Madhya Pradesh High Court · (1998) ACJ 1282
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jan 1997Allowed
Sandeep Singh Sangar and Another Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1997 MP 235 : (1997) ILR (MP) 52 : (1997) 1 MPJR 235
Constitution of India, 1950 — Article 226Madhya Pradesh Board of Secondary Education Regulations, 1965 — Regulation 117, 41Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 28
High Courts24 Jan 1997
N.C. Dwivedi Vs Union of India
Madhya Pradesh High Court · (1998) 1 MPJR 148
Railways Act, 1890 — Section 80
High Courts24 Jan 1997Dismissed
Chandrasekaran Pillai N. Vs Rani Durgawati Vishwavidyalaya
Madhya Pradesh High Court · (1997) 2 MPJR 176
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 1997Dismissed
D.P. Tiwari Vs Managing Director, Bhilai Steel Plant and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 130
Industrial Disputes Act, 1947 — Section 33C(2)Penal Code, 1860 (IPC) — Section 324
High Courts22 Jan 1997
Laxmi Narayan Sharma and Another Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 592
High Courts22 Jan 1997
Vishwa Oil Products Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1998) 60 ECC 34 : (1997) 94 ELT 494
Central Excise Rules, 1944 — Rule 8Constitution of India, 1950 — Article 226, 227