COURT ARCHIVE

Madhya Pradesh High Court judgments, 1997

705 judgments · page 33 of 36

High Courts19 Feb 1997Dismissed

United India Insurance Co. Ltd. Vs Tulsi Bai and Others

Madhya Pradesh High Court · (1998) ACJ 799 : (1997) JLJ 17

Civil Procedure Code, 1908 (CPC) — Section 115, 151Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 140, 145, 147, 149

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High Courts19 Feb 1997Dismissed

National Insurance Co. Ltd. Vs Samuti Bai (Smt.) and Others

Madhya Pradesh High Court · (1997) 2 LLJ 1176

Workmens Compensation Act, 1923 — Section 4A(3)

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High Courts19 Feb 1997Dismissed

National Mineral Development Corporation Vs Smt. Bindi Bai Nagesh and Another

Madhya Pradesh High Court · (1997) 2 MPLJ 187

Workmens Compensation Act, 1923 — Section 3, 3(1), 4

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High Courts17 Feb 1997

Lalita Devi and Others Vs Suresh and Others

Madhya Pradesh High Court · (1998) 2 ACC 499 : (1999) ACJ 1497

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High Courts15 Feb 1997Dismissed

Madhya Pradesh Electricity Board, Jabalpur Vs Saugor Electric Supply Co. Ltd., Calcutta and Others

Madhya Pradesh High Court · AIR 1998 MP 168 : (1997) ILR (MP) 60 : (1999) 1 MPLJ 299

Constitution of India, 1950 — Article 227Madhya Pradesh Vidyut Pradaya Upakaran (Arjan) Adhiniyam, 1974 — Section 12, 13(4)

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High Courts15 Feb 1997Allowed

Shyamkali Vs Bhaiyalal @ Ganesh

Madhya Pradesh High Court · (1997) 2 DMC 565

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 397(3), 482

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High Courts14 Feb 1997

New India Assurance Co. Ltd. Vs Tarabai and Others

Madhya Pradesh High Court · (1997) 2 ACC 88

Employees Compensation Act, 1923 — Section 4, 4AMotor Vehicles Act, 1988 — Section 147

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High Courts13 Feb 1997

Dharampal Ramnarayan Agrawal Vs State of M.P. and Another

Madhya Pradesh High Court · (1998) 1 MPLJ 537 : (1998) 3 RCR(Criminal) 388

Arms Act, 1959 — Section 15(3)

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High Courts13 Feb 1997Dismissed

Worah and Company and Others Vs Ramkishore Patel and Others

Madhya Pradesh High Court · (1999) ACJ 1410

Contract Act, 1872 — Section 23

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High Courts13 Feb 1997Dismissed

Gram Sewa Samiti Vs Regional Commissioner, Employees' Provident Fund

Madhya Pradesh High Court · (1997) 2 LLJ 1202

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts13 Feb 1997Dismissed

Smt. Saraswatidevi and Another Vs Krishnaram Baldeo Bank Limited and Another

Madhya Pradesh High Court · AIR 1998 MP 73 : (2001) 103 CompCas 485 : (1997) ILR (MP) 153 : (1998) 2 MPLJ 195

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 36Transfer of Property Act, 1882 — Section 58

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High Courts12 Feb 1997Dismissed

National Mineral Development Corporation Vs Bindi Bai (Smt.) and Another

Madhya Pradesh High Court · (1998) 1 LLJ 85

Workmens Compensation Act, 1923 — Section 30

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High Courts12 Feb 1997Dismissed

A.K. Shrivastava Vs Presiding Officer, Central Government Industrial Tribunal and Others

Madhya Pradesh High Court · (2000) 1 MPJR 24 : (1997) 2 MPLJ 274

Industrial Disputes Act, 1947 — Section 11A

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High Courts08 Feb 1997Allowed

Meena and Others Vs Madhya Pradesh State Road Trans. Corpn. and Another

Madhya Pradesh High Court · (1999) ACJ 510

Motor Vehicles Act, 1939 — Section 110A, 110D

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High Courts08 Feb 1997

Gwalior Road Lines Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1998) 234 ITR 230

Income Tax Act, 1961 — Section 256, 37

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High Courts07 Feb 1997Allowed

Phoolchand Surana Vs State of M.P. and Another

Madhya Pradesh High Court · AIR 1997 MP 254 : (1997) ILR (MP) 57 : (1999) 2 MPJR 60

Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 3

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High Courts07 Feb 1997Dismissed

Bapulal and Others Vs State of M.P.

Madhya Pradesh High Court · (1998) 1 JLJ 138 : (1997) 2 MPLJ 611

Penal Code, 1860 (IPC) — Section 323, 34, 376, 376(2)

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High Courts05 Feb 1997Dismissed

New India Assurance Co. Ltd. Vs Radhabai and Others

Madhya Pradesh High Court · (1997) 02 MP CK 0033

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High Courts04 Feb 1997

Maya Shrivastava Vs Manoj Kumar

Madhya Pradesh High Court · (1997) 2 DMC 186

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 24

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High Courts04 Feb 1997

Geeta Bai and Others Vs Ram Singh and Others

Madhya Pradesh High Court · (1998) ACJ 1231

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