High Courts10 Mar 1997Dismissed
Vishnu Kumar Mehta Vs Sonia
Madhya Pradesh High Court · (1997) 2 DMC 203
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 31 of 36
High Courts10 Mar 1997Allowed
Mukkan @ Balmukund Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 MPLJ 244
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(2), 50, 8
High Courts10 Mar 1997Dismissed
Smt. Archana Tiwari Vs Yogendra Mohan Tiwari
Madhya Pradesh High Court · (1999) 1 MPJR 321
Hindu Marriage Act, 1955 — Section 15
High Courts06 Mar 1997Allowed
Chaitu Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 JLJ 372 : (1997) 2 MPLJ 577
Penal Code, 1860 (IPC) — Section 302, 304
High Courts06 Mar 1997Allowed
Shama Bi Vs Shiva and Others
Madhya Pradesh High Court · (1998) ACJ 995
High Courts06 Mar 1997
Commissioner of Income Tax Vs Bhopal Sugar Industries Ltd.
Madhya Pradesh High Court · (1997) 143 CTR 240 : (1998) 233 ITR 429 : (1997) 93 TAXMAN 558
High Courts05 Mar 1997
Controller of Estate Duty Vs Smt. Narinder Kaur
Madhya Pradesh High Court · (1997) 95 TAXMAN 429
Estate Duty Act, 1953 — Section 64(1)
High Courts05 Mar 1997Dismissed
Shri Acharya Vs Sadija Builders and Investment Pvt. Ltd.
Madhya Pradesh High Court · (1999) 1 MPJR 156
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Mar 1997
RUKMANI BAI Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1997) 142 CTR 465
Income Tax Act, 1961 — Section 256, 271, 273
High Courts05 Mar 1997
Kusum Rani Vs State of M.P.
Madhya Pradesh High Court · (1997) 2 DMC 368
Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts05 Mar 1997Dismissed
Kalekhan Mohd. (Firm) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (1997) 2 MPLJ 171
Payment of Bonus Act, 1965 — Section 22Payment of Wages Act, 1936 — Section 15(2)
High Courts05 Mar 1997
Chhagan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 2179
Evidence Act, 1872 — Section 113A, 113B, 114Penal Code, 1860 (IPC) — Section 306, 396, 498A
High Courts05 Mar 1997Dismissed
Rajendra Tiwari and Others Vs State of M.P.
Madhya Pradesh High Court · (1997) ILR (MP) 214 : (1997) 2 JLJ 296
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 100, 104, 302, 323, 34
High Courts05 Mar 1997Dismissed
Goverdhandas Prasnani Vs Tikamdas and Others
Madhya Pradesh High Court · (1997) 2 JLJ 363
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 2, 32, 6, 8
High Courts05 Mar 1997Dismissed
Goverdhan Das Vs Tikam Das
Madhya Pradesh High Court · (1997) 2 MPJR 186
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 32, 6, 8, 9
High Courts04 Mar 1997Dismissed
Ajay Mahawar and Others Vs Smt. Savita Devi Kariya
Madhya Pradesh High Court · (1998) 1 MPLJ 402
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(2)
High Courts04 Mar 1997Partly Allowed
Mitthanlal Mishra Vs State Government of M.P. and Others
Madhya Pradesh High Court · AIR 1998 MP 67 : (1997) ILR (MP) 71 : (1997) 2 MPLJ 216
Forest Act, 1927 — Section 52, 52(4)
High Courts04 Mar 1997
Mitthanlal Mishra Vs State of M.P. and Another
Madhya Pradesh High Court · (1997) 2 MPLJ 216
Forest (Madhya Pradesh Amendment) Act, 1983 — Section 52, 52(4)
High Courts03 Mar 1997Allowed
Ravi Shankar Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 MPJR 57
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302
High Courts03 Mar 1997Allowed
Ravi Shankar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 4111 : (1997) ILR (MP) 278
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302, 304B