High Courts20 Nov 1997Allowed
Bina Chouhan Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 MPLJ 49
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 3 of 36
High Courts20 Nov 1997Allowed
Smt. Shobha Vyas Vs Prakash Kumar Vyas
Madhya Pradesh High Court · (1998) 1 DMC 285
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts20 Nov 1997Allowed
Balram Mishra Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1998) 79 FLR 154 : (1999) 3 LLJ 474
Industrial Disputes Act, 1947 — Section 10(1)
High Courts20 Nov 1997
Kishan Vs State of M.P.
Madhya Pradesh High Court · (1999) 2 MPJR 394 : (1999) 2 MPLJ 406
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
High Courts19 Nov 1997Dismissed
Mohd. Nasir Vs Jama Maszid Committee
Madhya Pradesh High Court · (1998) 2 JLJ 110 : (1998) 2 MPLJ 58
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 3(2)
High Courts19 Nov 1997
Ramcharan Atma Ram Sonkar Vs Radheshyam Dukhuram Pandey
Madhya Pradesh High Court · (1998) 2 MPLJ 173
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts19 Nov 1997Allowed
Smt. Parwati Bai Vs Narbada Prasad
Madhya Pradesh High Court · (1998) 2 MPJR 307
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts19 Nov 1997Dismissed
Ramcharan Sonkar Vs Radhe Shyam
Madhya Pradesh High Court · (1998) 1 MPJR 326
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Penal Code, 1860 (IPC) — Section 397, 447
High Courts18 Nov 1997Allowed
Prafulla Kumar Vs Smt. Sarla
Madhya Pradesh High Court · (1998) 1 MPJR 372
Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts18 Nov 1997Allowed
Ballabh Das Satal Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) ILR (MP) 12 : (1998) 2 JLJ 303
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Adhiniyam, 1993 — Section 36(2), 36(4), 39, 39(1), 40Penal Code, 1860 (IPC) — Section 302, 303, 304B, 305, 306
High Courts18 Nov 1997Allowed
Shantabai and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) CriLJ 4380
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18(A)(F), 27(D), 34
High Courts18 Nov 1997Dismissed
Kalu Ram Vs State of M.P.
Madhya Pradesh High Court · (2006) ILR (MP) 1152 : (1999) 1 MPJR 118
Penal Code, 1860 (IPC) — Section 306
High Courts18 Nov 1997Allowed
Prafulla Kumar Santosh Kumar Tongia Vs Smt. Sarla Tongia
Madhya Pradesh High Court · (1999) 1 MPLJ 125
Hindu Marriage Act, 1955 — Section 13(1), 9
High Courts18 Nov 1997Dismissed
Smt. Archana Kashyap Vs Vijay Kashyap
Madhya Pradesh High Court · AIR 1998 MP 205 : (1998) 1 DMC 594 : (1998) 1 MPLJ 163
Hindu Marriage Act, 1955 — Section 21A
High Courts18 Nov 1997Allowed
Prafulla Kumar Tongya Vs Smt. Sarla
Madhya Pradesh High Court · AIR 1998 MP 285 : (1998) 2 DMC 512 : (1999) 1 MPLJ 36 : (1999) 1 MPLJ 125
Hindu Marriage Act, 1955 — Section 13(1)
High Courts18 Nov 1997Dismissed
Shantibai Vs Jijabai and Others
Madhya Pradesh High Court · (1998) 1 DMC 625
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Nov 1997Dismissed
Wahid Khan Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 JLJ 290
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376
High Courts17 Nov 1997Dismissed
Union of India (UOI) Vs Competent Authority
Madhya Pradesh High Court · (1998) 1 LLJ 1018
Payment of Wages Act, 1936 — Section 21(2)
High Courts17 Nov 1997Dismissed
Mahesh Kumar Ramniklal and Company and Others Vs District Excise Officer, Excise Dept. and Others
Madhya Pradesh High Court · (1998) ILR (MP) 165 : (1998) 2 MPLJ 166
Madhya Pradesh Excise Act, 1915 — Section 12, 62Madhya Pradesh Mahua Rules, 1959 — Rule 13(1), 4(1)
High Courts13 Nov 1997Allowed
Samotiya and Others Vs Harbansh and Others
Madhya Pradesh High Court · (1999) ACJ 579
Motor Vehicles Act, 1988 — Section 173