High Courts13 Nov 1997
PITAMBARDAS DULICHAND Vs UNION OF INDIA and Others
Madhya Pradesh High Court · (1998) 148 CTR 352 : (1998) 99 TAXMAN 408
Income Tax Act, 1961 — Section 139, 146, 154, 155, 156
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 4 of 36
High Courts13 Nov 1997
Pitambardas Dulichand and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1999) 239 ITR 69
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 156, 220, 220(2)
High Courts13 Nov 1997
Aslam Noorani Vs Yasminbai
Madhya Pradesh High Court · (1998) 2 DMC 228
Guardians and Wards Act, 1890 — Section 10
High Courts12 Nov 1997
Ramco Industries Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1998) 59 ECC 68 : (1998) ECR 13 : (1998) 99 ELT 41
Central Excise Rules, 1944 — Rule 173CCentral Excises and Salt Act, 1944 — Section 35, 35F, 4Constitution of India, 1950 — Article 226
High Courts12 Nov 1997
Hukumchand Rolling Mill Vs CCE (A) and Another
Madhya Pradesh High Court · (1998) 74 ECR 728
High Courts12 Nov 1997Dismissed
Pradeep Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 1 JLJ 57
Constitution of India, 1950 — Article 55(1)Madhya Pradesh Municipalities Act, 1961 — Section 43A(1), 47A
High Courts11 Nov 1997Allowed
Melaram Vs Shah Babulal
Madhya Pradesh High Court · (1998) 2 MPJR 39
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts11 Nov 1997
Kinetic Honda Motor Ltd. Vs Union of India (UOI)
Madhya Pradesh High Court · (1998) 59 ECC 49 : (1998) 98 ELT 594
Central Excise Rules, 1944 — Rule 173CCentral Excises and Salt Act, 1944 — Section 4Constitution of India, 1950 — Article 226
High Courts11 Nov 1997
Shriram Agro-Tech Industries Ltd. Vs Siel Financial Services Ltd.
Madhya Pradesh High Court · (1998) 92 CompCas 135
Companies Act, 1956 — Section 391, 394
High Courts11 Nov 1997Dismissed
Surya Kant Raja Ram Gupta Vs Rajaram Corn Products Ltd. and Another
Madhya Pradesh High Court · (1999) 1 MPLJ 160
Court Fees Act, 1870 — Section 7
High Courts11 Nov 1997Allowed
Melaram Jairam Punjabi Vs Shah Babulal Chhotelal Mehta
Madhya Pradesh High Court · (1998) 2 MPLJ 243
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts11 Nov 1997Dismissed
Mubarik Khan Vs Nasir Khan
Madhya Pradesh High Court · (1998) CriLJ 4527
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Nov 1997
Indra Kumar Vs State of M.P.
Madhya Pradesh High Court · (1998) 2 JLJ 274
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228Penal Code, 1860 (IPC) — Section 306, 376
High Courts10 Nov 1997Dismissed
Madhu Sudan Agarwal and Others Vs M.P. Stock Exchange and Others
Madhya Pradesh High Court · (1998) 2 MPJR 229
Constitution of India, 1950 — Article 12, 226Securities Contracts (Regulation) Act, 1956 — Section 4
High Courts10 Nov 1997
Puranchandra Murarilal Garg Vs M.P. State Agriculture Marketing Board and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 509
High Courts09 Nov 1997
Agrawal Construction Co. Vs Veer Sati and Others
Madhya Pradesh High Court · (1998) 2 ACC 221 : (1999) ACJ 1477
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 146, 149, 152, 156
High Courts05 Nov 1997Dismissed
Ramcharan Vs Rampiyari Bai
Madhya Pradesh High Court · (1999) 1 MPJR 157
Evidence Act, 1872 — Section 154, 155
High Courts05 Nov 1997Allowed
Charanlal Vs State of M.P.
Madhya Pradesh High Court · (1998) 1 JLJ 142
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(2), 50, 54
High Courts05 Nov 1997Allowed
Ghansi @ Savitri Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1998) 1 DMC 271
Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Nov 1997Allowed
Mohd. Karim Khan and Others Vs Shamsher Khan and Another
Madhya Pradesh High Court · (1999) ACJ 1250 : (1999) 1 MPJR 433
Motor Vehicles Act, 1988 — Section 10, 149, 166, 173, 18