High Courts10 Oct 1997
Archana Vinod Mahajan Vs Vinod Mahajan
Madhya Pradesh High Court · (1999) 1 MPLJ 265
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1997
705 judgments · page 6 of 36
High Courts08 Oct 1997Dismissed
Usha International Ltd. Vs Jamuna Prasad.
Madhya Pradesh High Court · (1998) 1 MPJR 446
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 38
High Courts08 Oct 1997Dismissed
Mohan Singh and Others Vs Dagdi Bai and another
Madhya Pradesh High Court · (1998) 1 MPJR 179
Madhya Bharat Land Revenue and Tenancy Act, 2007 — Section 70(2), 82
High Courts08 Oct 1997
Ghanshyam Patel and Another Vs Vijay Kumar Dubey and Another
Madhya Pradesh High Court · (1999) ACJ 1561 : AIR 1998 MP 216
Motor Vehicles Act, 1939 — Section 110, 110B, 95(2)
High Courts08 Oct 1997Dismissed
Sai Udyog (Pvt. Ltd.), Raipur and Others Vs Central Bank of India, Raipur
Madhya Pradesh High Court · AIR 1998 MP 191 : (2001) 103 CompCas 618
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts08 Oct 1997
M.P. State Co-operative Marketing Federation Ltd. and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1999) ACJ 973 : AIR 1998 MP 143
Civil Procedure Code, 1908 (CPC) — Section 9Railway Claims Tribunal Act, 1987 — Section 13(1)
High Courts08 Oct 1997Dismissed
Bhagwatiprasad Vs Baleshwardayal
Madhya Pradesh High Court · (1998) ILR (MP) 683 : (1998) 1 MPLJ 634
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 17Transfer of Property Act, 1882 — Section 106
High Courts08 Oct 1997
Sabiha Masood Vs Tahabbur Ali Khan
Madhya Pradesh High Court · (1998) 2 MPLJ 610
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(3), 13(6)
High Courts07 Oct 1997Dismissed
Chairman, M.P. Electricity Board and Others Vs Smt. Gindiabai
Madhya Pradesh High Court · (1999) 4 CivCC 584 : (1999) 1 MPLJ 587 : (1999) 3 RCR(Criminal) 429
High Courts07 Oct 1997
M.P. State Co-operative Marketing Federation Ltd. and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1998) 1 MPLJ 259
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Railway Claims Tribunal Act, 1987 — Section 13, 13(1), 24
High Courts07 Oct 1997Dismissed
Mishra R.K. Vs M.P.S.R.T. Corporation and Others
Madhya Pradesh High Court · (1999) 3 LLJ 736
Industrial Disputes Act, 1947 — Section 33
High Courts07 Oct 1997
Commissioner of Income Tax Vs Krishna Oil Extraction Ltd.
Madhya Pradesh High Court · (1998) 150 CTR 131 : (1998) 232 ITR 928 : (1998) 100 TAXMAN 48
Income Tax Act, 1961 — Section 115J, 115J(1A), 205(1), 205(2)
High Courts07 Oct 1997
Oriental Fire and General Insurance Co. Ltd. Vs Har Prasad Sahu and Another
Madhya Pradesh High Court · (1998) 1 MPLJ 559
Motor Vehicles Act, 1939 — Section 95(2)
High Courts07 Oct 1997
M.P. State Co-operative Marketing Fed. Vs Union of India
Madhya Pradesh High Court · (1998) 1 MPJR 189
Railway Claims Tribunal Act, 1987 — Section 13, 13(1)(a)
High Courts06 Oct 1997
Smt. Kamla Devi Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1998) 97 TAXMAN 33
Gift Tax Act, 1958 — Section 26(1)Income Tax Act, 1961 — Section 13, 15(5), 16(1), 17(1)(a), 2(iva)
High Courts06 Oct 1997Allowed
Jagatdhari Vs State of M.P. and Others
Madhya Pradesh High Court · (1998) 2 JLJ 86
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts06 Oct 1997
LATE SMT. KAMLA DEVI BHANOT Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1998) 147 CTR 166
High Courts04 Oct 1997Allowed
Dhaniram Jagannath Shivhare Vs Saraswati Devi Ratan Lal Shivhare and Others
Madhya Pradesh High Court · (1998) 2 JLJ 72 : (1998) 1 MPLJ 483
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Oct 1997
COMMISSIONER OF INCOME TAX Vs SHARMA MOTOR SERVICE
Madhya Pradesh High Court · (1998) 148 CTR 75
Income Tax Act, 1961 — Section 256, 263
High Courts03 Oct 1997
COMMISSIONER OF Income Tax Vs GUNWANTRAI HARIVALLABH JANI
Madhya Pradesh High Court · (1999) 151 CTR 639
Income Tax Act, 1961 — Section 256, 43B