High Courts24 Oct 1980
TRIKAMLAL Vs COMMISSIONER OF Income Tax, M.P.
Madhya Pradesh High Court · (1982) 134 ITR 450
Income Tax Act, 1961 — Section 28
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1980
326 judgments · page 4 of 17
High Courts24 Oct 1980
Piarelal Sakseria Family Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 136 GLR 583
Income Tax Act, 1961 — Section 164, 164(1)
High Courts24 Oct 1980
Trikamlal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 134 ITR 450
High Courts24 Oct 1980Allowed
Chhattumal and Others Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1981) 48 STC 296
Constitution of India, 1950 — Article 226, 227
High Courts23 Oct 1980
Kalloomal Samaldas Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1981) JLJ 699 : (1982) 27 MPLJ 20 : (1983) 54 STC 103
Madhya Pradesh General Sales Tax Act, 1958 — Item 16, 12
High Courts23 Oct 1980
Sanjay Cotton Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 134 ITR 248 : (1981) JLJ 150
Income Tax Act, 1961 — Section 184(1), 185Partnership Act, 1932 — Section 13
High Courts22 Oct 1980Allowed
Kailas Bais Vs State of M.P.
Madhya Pradesh High Court · (1982) JLJ 823
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts22 Oct 1980
ADDL. COMMISSIONER OF Income Tax, BHOPAL Vs NIHALCHAND BADRILAL.
Madhya Pradesh High Court · (1982) 135 ITR 519
Income Tax Act, 1961 — Section 271, 274
High Courts22 Oct 1980Dismissed
Mohan Chamaru Ram Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1983) MPLJ 97
Penal Code, 1860 (IPC) — Section 354, 366, 376, 511
High Courts21 Oct 1980
Addl. Commissioner of Income Tax Vs Raichand Amichand
Madhya Pradesh High Court · (1983) 144 ITR 754
Income Tax Act, 1961 — Section 256(2), 271(1), 274(2), 275
High Courts21 Oct 1980
Commissioner of Wealth Tax Vs Ajay Kumar B. Tody
Madhya Pradesh High Court · (1983) 143 ITR 148
Wealth Tax Act, 1957 — Section 18(1), 27(2)
High Courts21 Oct 1980Dismissed
Additional Commissioner of Income Tax Vs Raichand
Madhya Pradesh High Court · (1983) 14 TAXMAN 523
Income Tax Act, 1961 — Section 271(1)(c), 274(2), 275
High Courts16 Oct 1980
Pradeep Pictures Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 133 ITR 221
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts16 Oct 1980Allowed
Hari Singh Munnalalji Vs Kadar Singh Daulat Singh and others
Madhya Pradesh High Court · (1981) JLJ 310
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)
High Courts13 Oct 1980Dismissed
Kailash Chandra and others Vs State of M. P. and others
Madhya Pradesh High Court · (1981) JLJ 340
Madhya Pradesh Land Revenue Code, 1959 — Section 162, 50
High Courts13 Oct 1980
Ramchand Nawalrai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 20 CTR 50 : (1981) 130 ITR 826 : (1981) 26 MPLJ 39 : (1981) 6 TAXMAN 254
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 4
High Courts13 Oct 1980
Narsibhai Patel Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1981) 20 CTR 43 : (1981) 127 ITR 633 : (1982) JLJ 473 : (1981) 26 MPLJ 499
Wealth Tax Act, 1957 — Section 27(1), 5(1)(xxvi)
High Courts13 Oct 1980
Narabhibhai Patel Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1981) 5 TAXMAN 322
Wealth Tax Act, 1957 — Section 2(e), 2(m), 25(2), 27(1), 3
High Courts10 Oct 1980Dismissed
Laxminarayan Rice Mill Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1982) MPLJ 701
Essential Commodities Act, 1955 — Section 6AMadhya Pradesh Foodgrains Dealers Licensing Order, 1965 — Section 3
High Courts09 Oct 1980Allowed
Ram Krishna Tiwari Vs High Court of Judicature, M.P. and others
Madhya Pradesh High Court · (1980) 10 MP CK 0039
Constitution of India, 1950 — Article 226, 227