High Courts07 Oct 1980

Bhure Vs Gomatibai

Madhya Pradesh High Court · (1981) CriLJ 789 : (1981) ILR (MP) 1073 : (1981) JLJ 437 : (1981) 26 MPLJ 277

Criminal Procedure Code, 1973 (CrPC) — Section 125, 421
High Courts30 Sept 1980Allowed

Mahadeo and Others Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1981 MP 231 : (1980) JLJ 797 : (1981) 26 MPLJ 105

Civil Procedure Code, 1908 (CPC) — Section 11Madhya Pradesh Ceiling and Agricultural Holdings (Amendment) Act, 1974 — Section 4(2), 5Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 11(2), 11(3), 4(1)