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Madhya Pradesh High Court judgments, 1980

326 judgments · page 6 of 17

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High Courts25 Sept 1980

Harbanslal Premnath Vs State of M.P. and another

Madhya Pradesh High Court · (1980) MPLJ 714

Constitution of India, 1950 — Article 14, 226
Read judgment
High Courts25 Sept 1980Dismissed

Banwarilal (Seth) Vs Edwin Bhagirathi and another

Madhya Pradesh High Court · (1981) JLJ 766

Trusts Act, 1882 — Section 3
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High Courts25 Sept 1980Dismissed

Banwarilal Vs Edwin Bhagirathi and Another

Madhya Pradesh High Court · AIR 1981 MP 116 : (1981) 26 MPLJ 137

Trusts Act, 1882 — Section 3, 35, 39, 55, 6
Read judgment
High Courts24 Sept 1980Allowed

Ranchhod Vs Gurubachan Singh and Others

Madhya Pradesh High Court · (1982) ACJ 77

Read judgment
High Courts24 Sept 1980

Sarupchand Hukamchand Pvt. Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 133 ITR 295

Read judgment
High Courts23 Sept 1980

Commissioner of Income Tax Vs Dwarkadas Moolchand

Madhya Pradesh High Court · (1980) 09 MP CK 0018

Income Tax Act, 1961 — Section 256(1), 256(2)
Read judgment
High Courts22 Sept 1980

Commissioner of Sales Tax Vs Rai Brother

Madhya Pradesh High Court · (1980) 09 MP CK 0006

Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
Read judgment
High Courts20 Sept 1980

Akhatari Begum and Sons Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 134 ITR 395

Income Tax Act, 1961 — Section 145(1)
Read judgment
High Courts20 Sept 1980

Onkarji Kasturchand (HUF) Vs Wealth Tax Officer, "D" Ward and Others

Madhya Pradesh High Court · (1982) 135 ITR 188 : (1981) 5 TAXMAN 229

Wealth Tax Act, 1957 — Section 14(2), 16A(1)
Read judgment
High Courts20 Sept 1980Allowed

Krishna Rao Shinde and Another Vs State of M.P. and Anothers

Madhya Pradesh High Court · (1980) JLJ 783

Madhya Pradesh Land Revenue Code, 1959 — Section 181, 182
Read judgment
High Courts19 Sept 1980

Commissioner of Sales Tax Vs Himmatlal and Co.

Madhya Pradesh High Court · (1980) 09 MP CK 0020

Madhya Pradesh General Sales Tax Act, 1958 — Section 17(3), 39(2), 43(1)
Read judgment
High Courts18 Sept 1980Dismissed

Swami Harbansa Chari Ji and Another Vs State of Madhya Pradesh

Madhya Pradesh High Court · AIR 1981 MP 82 : (1981) JLJ 617 : (1981) 26 MPLJ 429

Constitution of India, 1950 — Article 25(1), 26Evidence Act, 1872 — Section 57, 60
Read judgment
High Courts17 Sept 1980

Commissioner of Income Tax Vs Arcust Industries P. Ltd.

Madhya Pradesh High Court · (1982) 133 ITR 298

Read judgment
High Courts17 Sept 1980

Chunnilal Onkarmal (Pvt.) Ltd. Vs Income Tax Officer, "A" Ward and Others

Madhya Pradesh High Court · (1983) 139 ITR 380

Income Tax Act, 1961 — Section 147, 148
Read judgment
High Courts17 Sept 1980Allowed

Pilani Investment Corporation Ltd. and another Vs Union of India and another

Madhya Pradesh High Court · (1980) 09 MP CK 0017

Industries (Development and Regulation) Act, 1951 — Section 18FB(1)(b), 18FB(2), 29D
Read judgment
High Courts17 Sept 1980Allowed

Manak Chand Sohanlal Jain Vs State of Madhya Pradesh and another

Madhya Pradesh High Court · (1981) JLJ 194 : (1980) MPLJ 547

Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1), 3(2)(a)
Read judgment
High Courts16 Sept 1980

Commissioner of Income Tax Vs Nathuabhai Desabhai

Madhya Pradesh High Court · (1981) 130 ITR 238 : (1982) 49 STC 185

Income Tax Act, 1961 — Section 256, 256(1), 256(2)
Read judgment
High Courts16 Sept 1980

Commissioner of Income Tax Vs Nathabhai Desabhai

Madhya Pradesh High Court · (1981) 5 TAXMAN 214

Income Tax Act, 1961 — Section 256, 256(1), 256(2), 41, 41(1)
Read judgment
High Courts15 Sept 1980

Naraindas Goyal Contractor Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 134 ITR 96

Income Tax Act, 1961 — Section 145, 256(1), 256(2)
Read judgment
High Courts15 Sept 1980Dismissed

Mangunath Vs State of M.P.

Madhya Pradesh High Court · (1981) JLJ 344

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 392, 397
Read judgment
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