COURT ARCHIVE

Madhya Pradesh High Court judgments, 1980

326 judgments · page 3 of 17

High Courts17 Nov 1980Allowed

Balkisan and Others Vs State of M.P.

Madhya Pradesh High Court · (1982) MPLJ 30

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Madhya Pradesh Land Revenue Code, 1959 — Section 248Penal Code, 1860 (IPC) — Section 34, 353, 436, 506, 99

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High Courts17 Nov 1980Allowed

Munney Mian Vs State of M.P. and others

Madhya Pradesh High Court · (1981) JLJ 754

Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 1, 10, 442, 9

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High Courts13 Nov 1980

Commissioner of Income Tax Vs Indore Samachar

Madhya Pradesh High Court · (1983) 139 ITR 266

Income Tax Act, 1961 — Section 271(1)

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High Courts13 Nov 1980

Commissioner of Sales Tax Vs Saluja and Company

Madhya Pradesh High Court · (1981) 48 STC 526

Madhya Pradesh General Sales Tax Act, 1958 — Section 19(1)

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High Courts12 Nov 1980

Jaskaran Govindram Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1982) 49 STC 51

Madhya Pradesh General Sales Tax Act, 1958 — Section 7

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High Courts06 Nov 1980Partly Allowed

Kumari Nivedita Jain Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1981 MP 129 : (1981) 26 MPLJ 244 : (1981) MPLJ 244

Constitution of India, 1950 — Article 15, 16(2)Indian Medical Council Act, 1956 — Section 19A, 33, 33(1)

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High Courts05 Nov 1980

Bajji Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (1981) CriLJ 1558 : (1981) ILR (MP) 896 : (1981) JLJ 684 : (1981) 26 MPLJ 657

Criminal Procedure Code, 1973 (CrPC) — Section 155, 190, 2, 20, 200Penal Code, 1860 (IPC) — Section 211

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High Courts04 Nov 1980

SETH GOPALDAS PALIWAL Vs WEALTH-TAX OFFICER AND ANOTHER.

Madhya Pradesh High Court · (1983) 25 CTR 127 : (1983) 139 ITR 900

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220

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High Courts04 Nov 1980

Commissioner of Sales Tax Vs Burmah Shell Oil Storage and Distributing Co. of India

Madhya Pradesh High Court · (1981) 48 STC 54

Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)

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High Courts04 Nov 1980

Seth Gopaldas Paliwal Vs Wealth-tax Officer and Another

Madhya Pradesh High Court · (1981) 25 CTR 127

Wealth Tax Act, 1957 — Section 31(6)

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High Courts03 Nov 1980

Manoharlal Lohe Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1981) CriLJ 1563 : (1981) ILR (MP) 790 : (1981) JLJ 431 : (1981) 26 MPLJ 359 : (1981) MPLJ 359

Criminal Procedure Code, 1973 (CrPC) — Section 218, 313, 464, 465Penal Code, 1860 (IPC) — Section 409

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High Courts31 Oct 1980

Ramdas Ramlal Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 139 ITR 620

Income Tax Act, 1961 — Section 256(2)

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High Courts30 Oct 1980

Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 134 ITR 97

Income Tax Act, 1961 — Section 256(1)

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High Courts29 Oct 1980

OFFICERS ASSOCIATION, BHILAI STEEL PLANT Vs UNION OF INDIA AND OTHERS.

Madhya Pradesh High Court · (1983) 139 ITR 937

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 17, 192, 201, 295

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High Courts29 Oct 1980

Officers' Association, Bhilai Steel Plant Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1981) 26 MPLJ 210 : (1981) MPLJ 210 : (1981) 6 TAXMAN 281

Income Tax Act, 1961 — Section 17(1), 17(2), 192, 295(2)Income Tax Rules, 1962 — Rule 3

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High Courts27 Oct 1980

Commissioner of Income Tax Vs Jaora Oil Mill

Madhya Pradesh High Court · (1981) 129 ITR 423

Income Tax Act, 1961 — Section 144, 2(24), 271(1), 4

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High Courts27 Oct 1980Allowed

Ghanshyam Chaturvedi Vs Radhadevi

Madhya Pradesh High Court · (1982) MPLJ 487

Hindu Marriage Act, 1955 — Section 28

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High Courts25 Oct 1980Dismissed

Gram Panchayat, Dhamanda and another Vs Tejmal and another

Madhya Pradesh High Court · (1981) JLJ 335

Limitation Act, 1963 — Section 21(1)

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High Courts25 Oct 1980Dismissed

Chaudhary Rambabu Singh Vs Dilip Kumar and Another

Madhya Pradesh High Court · AIR 1981 MP 158 : (1981) JLJ 273

Contract Act, 1872 — Section 39, 73, 74Transfer of Property Act, 1882 — Section 55(1)

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High Courts24 Oct 1980

PIARELAL SAKSERIA FAMILY TRUST Vs COMMISSIONER OF Income Tax, M.P.

Madhya Pradesh High Court · (1982) 136 ITR 583

Income Tax Act, 1961 — Section 16, 160, 164Trusts Act, 1882 — Section 11

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