High Courts01 Dec 1980Dismissed
Dinkar Shankarrao Deolalikar Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (1980) 12 MP CK 0022
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1980
326 judgments · page 2 of 17
High Courts01 Dec 1980Allowed
Randhir Singh Barelal and others Vs State of M.P.
Madhya Pradesh High Court · (1982) JLJ 357
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 323, 325, 34
High Courts28 Nov 1980
COMMISSIONER OF WEALTH-TAX, M.P. -I Vs GULJARILAL MANIRAM.
Madhya Pradesh High Court · (1983) 139 ITR 187
High Courts28 Nov 1980
Commissioner of Wealth Tax Vs Guljarilal Maniram (through legal representative)
Madhya Pradesh High Court · (1983) 139 ITR 187
Income Tax Act, 1961 — Section 256(1), 256(2)Wealth Tax Act, 1957 — Section 18(1)
High Courts26 Nov 1980Dismissed
Ramibai Vs Life Insurance Corporation of India
Madhya Pradesh High Court · (1981) JLJ 388
Insurance Act, 1938 — Section 39
High Courts26 Nov 1980
Durgaprasad Rajaram Adatiya Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 21 CTR 4 : (1982) 134 ITR 601 : (1981) JLJ 400
Income Tax Act, 1961 — Section 184(4), 184(7), 185(1), 2(23), 246(1)
High Courts26 Nov 1980
T.A. Lokhand Wala Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 135 ITR 543
Income Tax Act, 1961 — Section 271(1)
High Courts26 Nov 1980Dismissed
Smt. Rami Bai Vs Life Insurance Corporation of India
Madhya Pradesh High Court · AIR 1981 MP 69 : (1981) 26 MPLJ 192
Contract Act, 1872 — Section 17, 22Evidence Act, 1872 — Section 67, 68Insurance Act, 1938 — Section 45
High Courts25 Nov 1980
Banarsidas Banot and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 6 TAXMAN 62
Income Tax Act, 1961 — Section 125, 125A, 143, 144B, 144B(1)
High Courts25 Nov 1980
Banarsidas Bhanot and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1981) 21 CTR 161 : (1981) 129 ITR 488 : (1981) JLJ 422
Income Tax Act, 1961 — Section 143, 144B, 144B(1), 144B(3), 153(2)
High Courts25 Nov 1980Allowed
Abdul Haque and another Vs State of M.P.
Madhya Pradesh High Court · (1982) JLJ 744
Penal Code, 1860 (IPC) — Section 307, 34, 456
High Courts24 Nov 1980
Commissioner of Income Tax Vs Raj Kumar Mills Ltd.
Madhya Pradesh High Court · (1982) 135 ITR 811
Income Tax Act, 1961 — Section 37(2B)
High Courts21 Nov 1980
Commissioner of Income Tax Vs Sardar Virendra Singh Bolia
Madhya Pradesh High Court · (1981) ILR (MP) 711 : (1982) 135 ITR 802
Income Tax Act, 1961 — Section 20, 26, 27
High Courts21 Nov 1980
Sales Tax Commissioner Vs Dhameja Home Industries
Madhya Pradesh High Court · (1983) 54 STC 217
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(j)
High Courts21 Nov 1980Allowed
Commissioner of Income Tax Vs Ganga Prasad Bachchulal
Madhya Pradesh High Court · (1983) 14 TAXMAN 318
Income Tax Act, 1961 — Section 142(1), 144, 256(2)
High Courts18 Nov 1980
Commissioner of Sales Tax Vs Indore Coffee House
Madhya Pradesh High Court · (1980) 11 MP CK 0022
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts18 Nov 1980
Commissioner of Income Tax Vs M.P. State Agro Industries Development Corporation
Madhya Pradesh High Court · (1983) 139 ITR 312
Income Tax Act, 1961 — Section 256(1)
High Courts18 Nov 1980
Commissioner of Income Tax Vs Kondra Durgaiya
Madhya Pradesh High Court · (1981) 21 CTR 164 : (1983) 143 ITR 315
General Conditions of Licence Rules — Rule 6
High Courts18 Nov 1980
COMMISSIONER OF Income Tax Vs M.P. STATE AGRO INDUSTRIES DEVELOPMENT.
Madhya Pradesh High Court · (1983) 139 ITR 312
Income Tax Act, 1961 — Section 256(1)
High Courts17 Nov 1980
Commissioner of Sales Tax Vs Thakur Savedekar and Co.
Madhya Pradesh High Court · (1981) 48 STC 293
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)