High Courts15 Apr 2008
Commissioner of Income Tax Vs Themis Chemicals Ltd.
Gujarat High Court · (2008) 04 GUJ CK 0003
Income Tax Act, 1961 — Section 256, 28, 80HHC
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Gujarat High Court judgments
35,387 judgments · page 945 of 1,770
High Courts15 Apr 2008
Commissioner of Income Tax Vs Ambica Corporation
Gujarat High Court · (2008) 04 GUJ CK 0001
Income Tax Act, 1961 — Section 147(a), 256(1), 256(1)
High Courts11 Apr 2008Allowed
The Maganpura Othwad Sewa Sahakari Mandali Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 04 GUJ CK 0069
Gujarat Co-operative Societies Act, 1961 — Section 107, 107(2), 107(3), 160, 160(1)
High Courts11 Apr 2008Allowed
Dy. General Manager Vs Patel Anil Bachubhai and Another
Gujarat High Court · (2008) 04 GUJ CK 0053
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2, 2(12), 53, 54Land Acquisition Act, 1894 — Section 18, 2(12), 23, 23(1), 23(2)
High Courts11 Apr 2008
Ramnikbhai Ramjibhai and Another Vs State of Gujarat and Others
Gujarat High Court · (2008) 3 GLR 2602
Constitution of India, 1950 — Article 136, 14, 19, 226, 31Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 5A
High Courts11 Apr 2008
Santaben Kalabhai Bhangi Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0034
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts11 Apr 2008Dismissed
Arvind Karsanbhai Baria Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0033
Penal Code, 1860 (IPC) — Section 376, 506(2)
High Courts10 Apr 2008
Sureshbhai Raijibhai Makwana Vs State of Gujarat and Another
Gujarat High Court · (2008) 04 GUJ CK 0058
Penal Code, 1860 (IPC) — Section 363, 376
High Courts10 Apr 2008
J.S. Ocean Liners PTE Ltd. Vs MV. AL Mansoor
Gujarat High Court · (2008) 04 GUJ CK 0041
High Courts10 Apr 2008Dismissed
Shri Gujarat Valand Seva Sangh Vs The Charity Commissioner and Others
Gujarat High Court · (2008) 04 GUJ CK 0037
High Courts10 Apr 2008
Mustan Taherbhai Vs Union of India (UOI) and Others
Gujarat High Court · (2008) 230 ELT 593
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129E
High Courts10 Apr 2008
Ashokkumar Balchand Umlani Vs The State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0035
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23
High Courts09 Apr 2008
Commissioner of Income Tax Vs Parasram Karamchand
Gujarat High Court · (2008) 04 GUJ CK 0080
Income Tax Act, 1961 — Section 143, 256, 263, 64
High Courts09 Apr 2008
Dr. Alpesh Shankarbhai Salvi and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 04 GUJ CK 0065
High Courts09 Apr 2008
Commissioner of Income Tax Vs Arvindbhai Narottambhai (Huf)
Gujarat High Court · (2008) 306 ITR 33 : (2009) 177 TAXMAN 68
Income Tax Act, 1961 — Section 256(1)
High Courts09 Apr 2008
Gajanand Charity Trust Vs State of Gujarat and Others
Gujarat High Court · (2008) 04 GUJ CK 0038
Constitution of India, 1950 — Article 226
High Courts09 Apr 2008
Commissioner of Income Tax Vs Vadilal Industries Ltd.
Gujarat High Court · (2008) 217 CTR 318
Income Tax Act, 1961 — Section 143(3), 256(1), 30, 31, 32
High Courts08 Apr 2008Allowed
Heemanshu Traders Vs IM Bhavsar or his Successor in Officer and Others
Gujarat High Court · (2008) 04 GUJ CK 0043
High Courts04 Apr 2008Dismissed
Ahmedabad Municipal Transport Service Vs Budhabhai Atmaram
Gujarat High Court · (2008) 118 FLR 489 : (2008) 2 GLR 1341
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 31(1), 33, 33(2)
High Courts04 Apr 2008
Nutanbhai Jermiyabhai Padvi and Another Vs State of Gujarat
Gujarat High Court · (2008) 04 GUJ CK 0057
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 107, 114, 306, 498A