High Courts17 Jul 2009
Thakore Bhalusangji Mansangji and Others Vs State of Gujarat and Others
Gujarat High Court · (2009) 3 GLH 146
Gujarat Panchayats (Amendment) Act, 1993 — Section 53(3), 56(3), 56(3)
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 887 of 1,770
High Courts17 Jul 2009Dismissed
Geetaben Laxu Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Jul 2009Dismissed
Shah Utkarsh Nikunjkumar Minor Thro. Guardian-Nikunjkumar Shah and Others Vs Smt. N.H.L. Municipal Medical College and Others
Gujarat High Court · (2009) 3 GLH 392
Constitution of India, 1950 — Article 12, 14, 21, 243W
High Courts17 Jul 2009
Comm. of Central Excise and Customs Vs Gujarat Bottling Co. Ltd.
Gujarat High Court · (2009) 169 ECR 71 : (2010) 259 ELT 13
Central Excise Rules, 1944 — Rule 173Q, 57A, 57B, 57G, 57ICentral Excises and Salt Act, 1944 — Section 11A, 35GConstitution of India, 1950 — Article 14
High Courts17 Jul 2009Dismissed
Garg Casteels (P) Ltd. of Bhavnagar Vs The State Trading Corporation of India Ltd. and Another
Gujarat High Court · (2010) 3 BC 146
Constitution of India, 1950 — Article 226, 227
High Courts16 Jul 2009
Commissioner of Central Excise Vs Botliboi and Co. Ltd.
Gujarat High Court · (2010) 257 ELT 191 : (2009) 3 GLH 279
Central Excise Rules, 1944 — Rule 57A, 57G(1), 57ICentral Excises and Salt Act, 1944 — Section 35G
High Courts15 Jul 2009Dismissed
State of Gujarat Vs Kishorchander Devshankar Joshi
Gujarat High Court · (2009) 07 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts15 Jul 2009Dismissed
State of Gujarat Vs Pattani Vaghri Bharatbhai Bababhai and Another
Gujarat High Court · (2009) 07 GUJ CK 0076
Atrocity Act — Section 3(1)(10)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 504, 506(2)
High Courts15 Jul 2009
Commi. of Central Excise and Customs Vs Shree Pramukh Switchgear
Gujarat High Court · (2009) 170 ECR 87
Central Excise Rules, 1944 — Rule 52A, 57ACentral Excises and Salt Act, 1944 — Section 35G(1)
High Courts15 Jul 2009
O.L. of Gujarat Rubbers Works Ltd. Vs The Maneger, Central Bank of India and Another
Gujarat High Court · (2010) 156 CompCas 142
Companies Act, 1956 — Section 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(19)
High Courts14 Jul 2009Allowed
Girishbhai @ Harishbhai Hiralal Patel Vs Nitin Sureshbhai Parante and Another
Gujarat High Court · (2009) 3 GLH 74
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 307, 324, 53
High Courts14 Jul 2009Dismissed
Dharmendra Kumar Mohanji Mishra Vs State of Gujarat and Another
Gujarat High Court · (2009) 3 GLR 1963 : (2010) 7 RCR(Criminal) 252
Criminal Procedure Code, 1973 (CrPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 19(1), 7
High Courts14 Jul 2009
Surendrapal Singh Chawla Vs State of Gujarat and Another
Gujarat High Court · (2010) 2 BC 256 : (2010) 1 CivCC 443 : (2010) 1 CivCC 443 : (2010) 2 Crimes 342 : (2009) 2 GLH 654 : (2009) 3 GLR 1905 : (2010) 2 RCR(Civil) 657 : (2010) 1 RCR(Civil) 279 : (2010) 1 RCR(Civil) 443 : (2010) 2 RCR(Criminal) 603 : (2010) 1 RCR(Criminal)
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 146, 72
High Courts14 Jul 2009Allowed
Shri Jaidevsinh Chudasma Vs The State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 306, 398A, 498A
High Courts14 Jul 2009Dismissed
State of Gujarat Vs Jhamatmal Trikamdas Sindhi and Others
Gujarat High Court · (2009) 07 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts14 Jul 2009Allowed
Lalpur Gram Panchayat Vs State of Gujarat, Principal Secretary, Panchayat, Rural and Another
Gujarat High Court · (2009) 07 GUJ CK 0036
Gujarat Panchayats Act, 1961 — Section 7, 7(2)
High Courts14 Jul 2009Allowed
Raja Khima Vs State of Gujarat and Others
Gujarat High Court · (2009) 2 GLR 1654
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 12, 12(2), 18, 18(2)Limitation Act, 1963 — Section 5
High Courts14 Jul 2009Allowed
State of Gujarat Vs Shipai Majid Manubhai @ Majalo
Gujarat High Court · (2009) 07 GUJ CK 0023
Penal Code, 1860 (IPC) — Section 354, 363, 376, 376(2)
High Courts14 Jul 2009
Ghelabhai Chhibabhai Patel Vs Divisional Controller
Gujarat High Court · (2009) 122 FLR 1103
Constitution of India, 1950 — Article 227, 227
High Courts14 Jul 2009Dismissed
Haji Abdulbhai Ghugha Vs State of Gujarat
Gujarat High Court · (2009) 07 GUJ CK 0006
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 504