High Courts25 Aug 2010Dismissed
Fakirmohammed Noormohammed Vora Vs Divisional Controller
Gujarat High Court · (2010) 08 GUJ CK 0086
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 825 of 1,769
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Khatau J. Thacker
Gujarat High Court · (2010) 08 GUJ CK 0058
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Chaturbhai Nathabhai Parmar
Gujarat High Court · (2010) 08 GUJ CK 0057
High Courts25 Aug 2010Dismissed
Saeed Ahmed Mohammad Hanif Vs Ahmedabad Municipal Transport Service
Gujarat High Court · (2010) 08 GUJ CK 0050
Industrial Disputes Act, 1947 — Section 33C(1)
High Courts25 Aug 2010Dismissed
Gujarat State Road Transport Corporation and Another Vs Kankuben and Others
Gujarat High Court · (2010) 08 GUJ CK 0029
High Courts25 Aug 2010Dismissed
Gujarat State Road Transport Corporation Vs Mohanbhai Heriyabhai Chaudhary
Gujarat High Court · (2010) 08 GUJ CK 0028
Industrial Disputes Act, 1947 — Section 11A
High Courts25 Aug 2010
Bharat Sanchar Nigam Limited Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0022
Constitution of India, 1950 — Article 226
High Courts25 Aug 2010Dismissed
State of Gujarat Vs Gangji Ramji
Gujarat High Court · (2010) 08 GUJ CK 0016
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Navalsinh M. Chavada
Gujarat High Court · (2010) 08 GUJ CK 0012
Industrial Disputes Act, 1947 — Section 11(A)
High Courts25 Aug 2010
Gujarat State Road Transport Corporation Vs Bhagwanjibhai D. Kaneria
Gujarat High Court · (2010) 08 GUJ CK 0007
High Courts25 Aug 2010
Divisional Controller, G.S.R.T.C. Vs Saidhaji Maganji Thakor
Gujarat High Court · (2010) 08 GUJ CK 0001
High Courts23 Aug 2010Dismissed
M.R. Mahajan, Food Inspector Vs Ramanlal Nathalal Patel and Another
Gujarat High Court · (2010) 08 GUJ CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts23 Aug 2010Dismissed
K.A. Mehta, Food Inspector Vs Yusufbhai Gulamhusain Surati and Another
Gujarat High Court · (2010) 08 GUJ CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(I), 7(1)
High Courts23 Aug 2010
Kavitaben Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0214
Constitution of India, 1950 — Article 226, 227
High Courts23 Aug 2010
Rameshbhai Manubia Rathod Vs Joint Agricultural Director and Another
Gujarat High Court · (2010) 08 GUJ CK 0213
Industrial Disputes Act, 1947 — Section 2, 25F, 25G
High Courts23 Aug 2010Allowed
Pranit K. Nanavati Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 08 GUJ CK 0212
Constitution of India, 1950 — Article 226
High Courts23 Aug 2010Dismissed
Aasif Saifuddin Vora Vs Khodiyar Mandap Service
Gujarat High Court · (2010) 08 GUJ CK 0211
High Courts23 Aug 2010Dismissed
Bipin Prataprai Bhatt and Others Vs Union of India (UOI) and Others
Gujarat High Court · AIR 2011 Guj 205 : (2011) 1 DMC 734 : (2010) 3 GLH 276 : (2011) 7 RCR(Criminal) 856
Constitution of India, 1950 — Article 14, 15, 20, 20(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 465, 471, 494, 497
High Courts23 Aug 2010Allowed
Sidharth Jagdishbhai Panchal thro'' Father Jagdish D. Panchal Vs Admission Committee for Professional Diploma Course (ACPDC) and Others
Gujarat High Court · (2010) 08 GUJ CK 0209
Constitution of India, 1950 — Article 14Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008 — Rule 2, 5
High Courts23 Aug 2010Dismissed
Vimalkumar Bansilal Chauhan, Food Inspector Vs Sagar Manilal Patel and Another
Gujarat High Court · (2010) 08 GUJ CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A), 7(1)